High Courts15 Nov 2010
Kulwinder Kaur Dhaliwal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0490
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 53 of 232
High Courts15 Nov 2010
Anil Kumar Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0489
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 326, 338, 34
High Courts15 Nov 2010
Raminder Singh Goldi Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0488
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts15 Nov 2010
Sammi Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0487
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 316, 34
High Courts15 Nov 2010Dismissed
Bhir Singh Vs Rachhpal Singh and Os.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0482
High Courts15 Nov 2010Dismissed
Pardeep Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 209
Constitution of India, 1950 — Article 226, 227Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1), 4, 6Penal Code, 1860 (IPC) — Section 376, 377, 526
High Courts15 Nov 2010Allowed
Navsher Singh Puar and Others Vs U.T. and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0457
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 506
High Courts15 Nov 2010Allowed
Dilraj Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0456
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts15 Nov 2010
Smt. Kamlesh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 2 TAC 671
High Courts15 Nov 2010
Smt. Maya Devi and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 705 : (2011) 2 TAC 636
High Courts15 Nov 2010
Des Raj Rana Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0453
High Courts15 Nov 2010Dismissed
Amar Nath Vs Kashmir Singh Sandhu and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0452
High Courts15 Nov 2010
Surender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 106
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts15 Nov 2010
Angrej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0421
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts15 Nov 2010
Udham Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0420
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Nov 2010Dismissed
Sanjay Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0419
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts15 Nov 2010
Jaswinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0418
High Courts15 Nov 2010Dismissed
Karam Singh Vs Director, Rural Development and Panchayat and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0264
High Courts15 Nov 2010
Urmilla Devi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0263
Haryana School Education Act, 1995 — Section 10
High Courts15 Nov 2010
Satanza Developers and Infrastructure Pvt. Ltd. and Others Vs Shakuntla Devi and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0262
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1