High Courts15 Nov 2010Dismissed
Sham Lal Vs Daulat Ram
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0261
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 54 of 232
High Courts15 Nov 2010Dismissed
Ajit Singh Vs Jaswinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0260
High Courts15 Nov 2010Dismissed
Harbans Lal Sharma Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Nov 2010
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306
High Courts15 Nov 2010Dismissed
Ganga Ram Vs Nanak and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0257
High Courts15 Nov 2010Dismissed
Raj Kumar Sharma Vs Shalu Sharma
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0256
High Courts15 Nov 2010Dismissed
Tamana Nursury and Gulati Builders Vs Satish Chandra
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0255
High Courts15 Nov 2010
Garg Rice and General Mills Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0254
High Courts15 Nov 2010
Jagan Nath and Om Parkash Vs The Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0253
Central Sales Tax Act, 1956 — Section 14B, 6(2)Punjab General Sales Tax Act, 1948 — Section 14B
High Courts15 Nov 2010Dismissed
Meharban Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0252
Penal Code, 1860 (IPC) — Section 420
High Courts15 Nov 2010Dismissed
Muni Lal Vs Pistodevi and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0251
High Courts15 Nov 2010Dismissed
Arshveer Singh Vs Krishan Kumar Jakhar
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0250
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2(3)
High Courts15 Nov 2010Dismissed
Punjab Card Board Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0249
Electricity Act, 1910 — Section 26(6)
High Courts15 Nov 2010Dismissed
Gram Panchayat Bhora Kalan Vs Kesar Devi and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0248
High Courts15 Nov 2010Allowed
Amarjit Kaur Vs Pargat Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0247
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115 , 151
High Courts15 Nov 2010Allowed
Ravinder Singh Bedi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 354, 420, 506
High Courts15 Nov 2010Dismissed
Suman Lata and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0245
Constitution of India, 1950 — Article 226, 227
High Courts15 Nov 2010Allowed
Narender Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0244
Constitution of India, 1950 — Article 226, 227, 311, 311(2)Police Act, 1861 — Section 7Punjab Police Rules, 1934 — Rule 16.1
High Courts15 Nov 2010
Jai Parkash Vs Smt. Indira Rani and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0243
High Courts15 Nov 2010Dismissed
Noorddin and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 438