High Courts12 Nov 2010
Bhagat Singh and Others Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0538
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 56 of 232
High Courts12 Nov 2010
G.C. Model Senior Secondary School Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0537
High Courts12 Nov 2010
Dalip Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 228
Constitution of India, 1950 — Article 254
High Courts12 Nov 2010
Gharsa Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0535
High Courts12 Nov 2010Dismissed
Pepsu Road Transport Corporation Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0534
High Courts12 Nov 2010
Ravinder Kumar Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 226
Industrial Disputes Act, 1947 — Section 2, 25F, 2S
High Courts12 Nov 2010Dismissed
Simarpal Singh Vs Hakam Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0468
High Courts12 Nov 2010
Pushpa Devi and Others Vs Kishni Devi and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0467
High Courts12 Nov 2010Dismissed
Commissioner and Secretary, Printing and Stationery Department Haryana and Another Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0466
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts12 Nov 2010
Arshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376
High Courts12 Nov 2010Dismissed
Sapna Aggarwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0377
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 452, 498A, 506Protection of Women From Domestic Violence Act, 2005 — Section 14
High Courts12 Nov 2010Allowed
Manpreet Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0376
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts12 Nov 2010Allowed
Jawala Singh and Others Vs Kashmiri Lal Parvinder Kumar - Commission Agents
Punjab And Haryana At Chandigarh · (2011) 162 PLR 224
Limitation Act, 1963 — Article 1, 19
High Courts12 Nov 2010Dismissed
Punjab State Civil Supplies Corporation Limted and Another Vs Jugal Kishore and Bros. and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0330
Arbitration and Conciliation Act, 1996 — Section 34
High Courts12 Nov 2010Allowed
Gulshan Kumar Vs Anil Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0329
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4(2)Constitution of India, 1950 — Article 227
High Courts12 Nov 2010Dismissed
Shaminder Kaur and Another Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0328
High Courts12 Nov 2010Dismissed
Rajpal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0272
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts12 Nov 2010
Parminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0271
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61
High Courts12 Nov 2010Dismissed
Sonu @ Rinku Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 382, 392, 411
High Courts12 Nov 2010Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Crimes 916
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326