High Courts11 Nov 2010Allowed
Smt. Sona Devi and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 207
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 58 of 232
High Courts11 Nov 2010Dismissed
Chanchal Singh Vs Smt. Gurnam Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 212
High Courts11 Nov 2010
Priya Bhushan Vs The Vice Chancellor, Ch. Devi Lal University
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0150
High Courts11 Nov 2010Dismissed
Tirlochan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 658
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 219, 279, 304A
High Courts11 Nov 2010
Madhurima Bajaj Vs Sunder Singh and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 706 : (2011) 2 TAC 633
High Courts11 Nov 2010Allowed
Bishamber Dutt Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 228
High Courts11 Nov 2010Allowed
Devi Chand, Jagadhri Provincial Division, PWD, B and R Branch and Another Vs Executive Engineer and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 851 : (2011) 162 PLR 221
High Courts11 Nov 2010
Samuel and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0075
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Nov 2010
Jaspal Singh @ Satta and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 816
Penal Code, 1860 (IPC) — Section 307, 34, 397
High Courts10 Nov 2010Allowed
Oriental Insurance Company Ltd. Vs Guddi Devi and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 200 : (2011) 3 TAC 269
High Courts10 Nov 2010
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0612
High Courts10 Nov 2010Allowed
Atma Singh and Another Vs Bhupinderpal Singh and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 319 : (2011) 162 PLR 185
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts10 Nov 2010Dismissed
Om Parkash Vs Ramesh Chand Aggarwal and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 181
High Courts10 Nov 2010
Jai Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 196
High Courts10 Nov 2010
Rajesh Vashistha and Others and Ravi Garg and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0486
High Courts10 Nov 2010Dismissed
Rajpal Singh and Another Vs State of Punjab.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0485
High Courts10 Nov 2010
Sukhwinder Singh Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0484
Constitution of India, 1950 — Article 227
High Courts10 Nov 2010
Smt. Joginder Sethi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0425
High Courts10 Nov 2010
Goel Die Cast Ltd. Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 335 ITR 141 : (2011) 333 ITR 141 : (2012) 209 TAXMAN 115
Income Tax Act, 1961 — Section 154, 260A, 68
High Courts10 Nov 2010
Rinki Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 34