High Courts10 Nov 2010Dismissed
Ramji Das Vs Dharam Pal
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0208
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 59 of 232
High Courts10 Nov 2010Dismissed
Hem Karan Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0207
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts10 Nov 2010
Bikramjit Singh Vs Daljit Kaur
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0206
Hindu Marriage Act, 1955 — Section 13B
High Courts10 Nov 2010
Paras Nath Sharma and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0205
High Courts10 Nov 2010
Purnima Tangri Vs Arjun Tangri
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0204
Hindu Marriage Act, 1955 — Section 9
High Courts10 Nov 2010
Jatinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts10 Nov 2010Dismissed
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 684
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 428Penal Code, 1860 (IPC) — Section 279, 304A, 337Probation of Offenders Act, 1958 — Section 4
High Courts10 Nov 2010Dismissed
Balwan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0127
High Courts10 Nov 2010
Mohar Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0092
Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1), 4, 6Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts10 Nov 2010
The New India Assurance Company Limited Vs Kuljeet Singh and Others Kuljeet Singh Vs Parkash Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0088
High Courts10 Nov 2010Dismissed
Ninder Kaur Vs Tarlok Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 187
Punjab Panchayati Raj Act, 1994 — Section 12
High Courts10 Nov 2010
Sita Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0086
High Courts10 Nov 2010Allowed
Haryana Private Colleges Non-Teaching Employees Union (Regd.) Vs State of Haryana Etc.
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 929 : (2011) 162 PLR 178
Constitution of India, 1950 — Article 309Haryana Civil Services (Assured Career Progression) Rules, 1998 — Rule 2
High Courts10 Nov 2010Dismissed
Manjit Singh Vs Gamdoor Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 183
High Courts10 Nov 2010Allowed
Surender Singh Vs Parmod Kumar alias Vinod and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 192 : (2011) 3 TAC 193
High Courts10 Nov 2010Allowed
Jarnail Singh Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 198 : (2011) 3 TAC 297
Motor Vehicles Act, 1988 — Section 15
High Courts10 Nov 2010Dismissed
Punjab and Sind Bank Vs Balraj Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 202
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(J), 100
High Courts10 Nov 2010Allowed
Balbir Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 234
Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420
High Courts10 Nov 2010
Jarnail Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 384
Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1)(c), 3(1)(d), 4, 6Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts10 Nov 2010Dismissed
Jaspal Singh Vs Bahadur Singh and another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0029
East Punjab Urban Rent Restriction Act, 1949 — Section 13