High Courts12 Nov 2010

Balwan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 422

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts11 Nov 2010Dismissed

Ram Lal Vs Ram Dass

Punjab And Haryana At Chandigarh · (2011) 162 PLR 209 : (2011) 4 RCR(Civil) 37

East Punjab Urban Rent Restriction Act, 1949 — Section 13B