High Courts16 Nov 2010
Shanti Devi and Another Vs S.K. Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0319
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 51 of 232
High Courts16 Nov 2010Dismissed
Phool Chand Vs Assistant Labour Commissioner and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0316
Industrial Disputes Act, 1947 — Section 2A
High Courts16 Nov 2010
Narang Singh, Charan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0315
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 379, 427, 434
High Courts16 Nov 2010Dismissed
Ashok Kumar Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0313
High Courts16 Nov 2010Dismissed
Balbir Singh Vs Gurmek Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0310
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 227
High Courts16 Nov 2010
Jarnail Singh Vs Harwinder Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0309
High Courts16 Nov 2010Allowed
Sachin Jain Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0308
Criminal Procedure Code, 1973 (CrPC) — Section 438Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Nov 2010
Sapna and Tarsem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0305
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Immoral Traffic (Prevention) Act, 1956 — Section 5Penal Code, 1860 (IPC) — Section 366(A)
High Courts16 Nov 2010Dismissed
National Fertilizers Limited Vs Vinay Kumar Kapoor and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0304
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 23(1A)
High Courts16 Nov 2010
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0294
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 307, 34, 427, 452
High Courts16 Nov 2010Dismissed
Phoolwati Vs Sharbati and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0293
High Courts16 Nov 2010
Mohan Lal Goel and Another Vs Rajan Gupta and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0292
High Courts16 Nov 2010
Abid and Sahun Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0284
Motor Vehicles Act, 1988 — Section 192(1)Penal Code, 1860 (IPC) — Section 379, 467, 468, 471
High Courts16 Nov 2010
Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 452, 506
High Courts16 Nov 2010
Ranjit Singh @ Rana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts16 Nov 2010
Vice Chancellor, Choudhary Charan Singh Agriculture University and Others Vs Smt. Birmati and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0221
High Courts16 Nov 2010Dismissed
Shiv Ram Bandlish and Others Vs Sh. M.P. Shahi and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0194
High Courts16 Nov 2010Allowed
Ajay Malhotra and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 380
High Courts16 Nov 2010Allowed
Avtar Singh and Others Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 435 : (2011) 162 PLR 245
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 9 Rule 13, 141Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 136
High Courts16 Nov 2010Dismissed
Om Parkash Vs Jaswant
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0121