High Courts16 Nov 2010Dismissed
Naveen Kumar Vs Shashi Patni
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0629
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 49 of 232
High Courts16 Nov 2010Allowed
Sukhdev Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0628
Constitution of India, 1950 — Article 226, 227
High Courts16 Nov 2010
Haryana Urban Development Authority and Another Vs Shishu Pal and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 247
Haryana Urban Development Authority Act, 1977 — Section 17, 17(1), 17(2), 17(3), 17(4)
High Courts16 Nov 2010Dismissed
Jagga Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0600
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Nov 2010Allowed
Lakhvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0598
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A
High Courts16 Nov 2010
Shamsher Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0593
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 363, 366A
High Courts16 Nov 2010Allowed
Shyam Verma Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0592
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307 , 420Punjab Excise Act, 1914 — Section 61(1)(14)
High Courts16 Nov 2010Dismissed
Krishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0588
High Courts16 Nov 2010Dismissed
Paramjit Singh and Another Vs Palo alias Pal Kaur alias Jaspal Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0582
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 154
High Courts16 Nov 2010Allowed
Gurdeep Kaur and Others Vs Nanak Chand and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0576
High Courts16 Nov 2010Dismissed
Gurmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0521
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Nov 2010Allowed
Smt. Santosh Kumari Vs Shadi Lal Manchanda and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 241
Evidence Act, 1872 — Section 64, 65, 66
High Courts16 Nov 2010
Amrit Lal Garg Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 426
High Courts16 Nov 2010
Boota Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0503
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts16 Nov 2010Dismissed
Punjab State Electricity Board and Others Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0502
High Courts16 Nov 2010
Tahir Hussain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0501
High Courts16 Nov 2010
Shiromani Gurudwara Parbandhak Committee Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0500
High Courts16 Nov 2010Disposed Off
Commissioner of Income Tax Vs T.R.B. Export Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0499
Income Tax Act, 1961 — Section 260(A), 28, 80
High Courts16 Nov 2010
Vir Bhan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0498
Bonded Labour System Abolition Act, 1976 — Section 12, 21Constitution of India, 1950 — Article 226
High Courts16 Nov 2010Dismissed
Ram Rattan and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0497
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 34