High Courts17 Nov 2010
Joginder Singh Godara Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0379
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Prevention of Corruption Act, 1988 — Section 13, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 47 of 232
High Courts17 Nov 2010Allowed
Delhi Press Patra Parkashan Private Ltd. Vs Bijender Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0374
High Courts17 Nov 2010
Rachhpal Singh through his LRs. Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2011) 161 PLR 672
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 41 Rule 10(2), 35, 35(2), 35A
High Courts17 Nov 2010
Smt. Kunta devi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 668
Central Civil Services (Extraordinary Pension) Rules, 1939 — Rule 3AConstitution of India, 1950 — Article 226, 227
High Courts17 Nov 2010Dismissed
State of Haryana and Others Vs Suresh Chander
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0366
High Courts17 Nov 2010
Jagir Singh and Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts17 Nov 2010
Jaspal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 162 PLR 189
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts17 Nov 2010
Lalita and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0320
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Nov 2010
Pala and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0314
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts17 Nov 2010Allowed
Rakesh Kumar and Others Vs Jai Narain
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts17 Nov 2010Dismissed
Shri Ravidass Sabha (Regd) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0306
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Nov 2010Allowed
Hardwari and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0302
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 285, 307, 323
High Courts17 Nov 2010Dismissed
Sukhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 439, 82Penal Code, 1860 (IPC) — Section 34, 382
High Courts17 Nov 2010Allowed
Mukhtiar Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Nov 2010Dismissed
Puneet Sethi Vs Prabha Sareen
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0291
High Courts17 Nov 2010Dismissed
Shiv Mehto Vs Som Dutt Sharma
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0290
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Nov 2010
Suresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0282
Prevention of Corruption Act, 1988 — Section 7
High Courts17 Nov 2010
Sujan Singh and Naveen Kumar alias Nanak Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts17 Nov 2010Dismissed
Mahesh Kumar Vs Jaishi Ram Goyal
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0265
Constitution of India, 1950 — Article 227
High Courts17 Nov 2010Dismissed
Jai Parkash Vs Raj Pal and Another
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 819 : (2011) 161 PLR 664
Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 53A