High Courts18 Nov 2010
Shanti Devi and Others Vs Mange Ram and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 804 : (2011) 161 PLR 680
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 45 of 232
High Courts18 Nov 2010
Smt. Sharda and Others Vs Smt. Dharmi and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 684 : (2011) 2 TAC 684
Motor Vehicles Act, 1988 — Section 149(2)
High Courts18 Nov 2010
Netar Pal Vs Presiding Officer, Industrial Tribunal and Labour Court and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 690
High Courts18 Nov 2010
Shashi Dhawan Vs S.M. Khan and Another
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 662
Specific Relief Act, 1963 — Section 41H
High Courts18 Nov 2010
Ganesh Parshad Aggarwal Vs Sushila and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0119
High Courts18 Nov 2010
Charanjeet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0112
High Courts18 Nov 2010
Adarsh Ahuja Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0074
High Courts18 Nov 2010
Krishan Kumar Sachar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts18 Nov 2010Allowed
Ram Kumar Shyam Lal Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0053
High Courts18 Nov 2010Allowed
Satnam Singh and Another Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0050
High Courts18 Nov 2010Allowed
Krishan @ Alok Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 389
Constitution of India, 1950 — Article 226, 227Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1)(c), 4, 6Penal Code, 1860 (IPC) — Section 302, 34, 392, 397
High Courts18 Nov 2010
Inderjit @ Inder and Others Vs The State of UT Chandigarh
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 234 : (2011) 1 RCR(Criminal) 234
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
High Courts18 Nov 2010
Dinesh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 199
Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1), 4, 6Penal Code, 1860 (IPC) — Section 148, 149, 302, 452
High Courts17 Nov 2010Allowed
Manjit Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0599
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 316, 323, 34
High Courts17 Nov 2010
Harpal Singh Vs Jai Bhagwan @ Chhotu and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0596
High Courts17 Nov 2010Dismissed
Mukand Singh Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 4
Penal Code, 1860 (IPC) — Section 182, 499
High Courts17 Nov 2010Dismissed
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0594
Punjab Excise Act, 1914 — Section 61(1)
High Courts17 Nov 2010Allowed
Kulbir Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0584
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts17 Nov 2010
Nokia India Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 39 VST 15
Punjab Value Added Tax Act, 2005 — Section 32(1), 68Punjab Value Added Tax Rules, 2005 — Rule 3, 53
High Courts17 Nov 2010
Rajinder Lal Vs Prakash Saran and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0527