High Courts18 Nov 2010Dismissed
Dr. Varender Swarup Education Foundation Vs B.K. Saini
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0389
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 44 of 232
High Courts18 Nov 2010Allowed
Gaurav Kohli Vs Aditi Kohli
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0388
Hindu Marriage Act, 1955 — Section 24
High Courts18 Nov 2010
Rubal Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0386
Constitution of India, 1950 — Article 12
High Courts18 Nov 2010Dismissed
Balbir Raja Sodhi Vs Shivala Damodar Dass and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35 , Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, 151East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts18 Nov 2010
Gurdeep Singh alias Geeta Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0373
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 34
High Courts18 Nov 2010
Sh. Gopi Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 686
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 5(2)Punjab Jail Department Executive Staff (Punishment and Appeal) Rules, 1943 — Rule 11, 13, 3, 3(111)
High Courts18 Nov 2010
Nirmal Gupta Vs Satnam Singh
Punjab And Haryana At Chandigarh · (2011) 161 PLR 682
High Courts18 Nov 2010
Surinder Kumar and Others Vs Satinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0356
High Courts18 Nov 2010
Sarwan Singh Vs Hardeep Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0355
High Courts18 Nov 2010
Anttar Singh alias Attar Singh and Joni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0327
Arms Act, 1959 — Section 25, 28Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts18 Nov 2010
Chand Singh alias Nand Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34, 365
High Courts18 Nov 2010Dismissed
Shashi Bhushan and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0312
Essential Commodities Act, 1955 — Section 7
High Courts18 Nov 2010Allowed
Raghbir Singh Vs Presiding Officer, Election Tribunal-Cum-Sub Divisional Magistrate and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0311
Constitution of India, 1950 — Article 227Punjab State Election Commission Act, 1994 — Section 100, 87, 88
High Courts18 Nov 2010Dismissed
Gram Panchayat, Bassi Chhana Sher Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 692
High Courts18 Nov 2010
Surinder Kumar Vs Sudesh Kumar
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0300
High Courts18 Nov 2010Allowed
Sonu Rani and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0299
High Courts18 Nov 2010Dismissed
Salman Vs Jai Singh and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0298
High Courts18 Nov 2010
Ludhiana Improvement Trust Vs Zora Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0220
Limitation Act, 1963 — Section 5
High Courts18 Nov 2010Dismissed
Manpreet Kaur and Another Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0216
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, 151
High Courts18 Nov 2010
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0196
Essential Commodities Act, 1955 — Section 7