High Courts19 Nov 2010Dismissed
Satish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 218 : (2011) 1 RCR(Criminal) 218
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337, 338
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 43 of 232
High Courts19 Nov 2010
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 114
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts19 Nov 2010Dismissed
Israil and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0399
High Courts19 Nov 2010Allowed
Ghanshyam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0398
High Courts19 Nov 2010Allowed
Chander Bhan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 568
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1)(c), 3(1)(d), 4, 6Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302
High Courts19 Nov 2010Allowed
Harwinder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 362
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Nov 2010Allowed
Brij Mohan etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0701
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B
High Courts18 Nov 2010Dismissed
Nishan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 353
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319Penal Code, 1860 (IPC) — Section 302, 304B, 306, 32, 498A
High Courts18 Nov 2010Allowed
Lucky Iron Scrap Company Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0676
Income Tax Act, 1961 — Section 131, 260A, 271(1), 271B, 273B
High Courts18 Nov 2010
Rajesh Vs Bhagirah and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0656
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts18 Nov 2010
Savitri Vs Durga Devi and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0655
High Courts18 Nov 2010
Mamta Devi and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0597
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Nov 2010Dismissed
Santosh Rani and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0591
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Nov 2010Dismissed
Gurdip Singh Cheema Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0589
Constitution of India, 1950 — Article 226, 227
High Courts18 Nov 2010
Architectural Grids Vs Improvement Trust, Ludhiana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0583
Arbitration and Conciliation Act, 1996 — Section 11(6)Town Improvement Rules, 1939 — Rule 94
High Courts18 Nov 2010Dismissed
Shahbad Co-Operative Sugar Mills Ltd. Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 336 ITR 222
Income Tax Act, 1961 — Section 150, 154, 250, 260A, 80G
High Courts18 Nov 2010
Diljot Singh Vs Kurukshetra University, Kurukshetra and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 770
High Courts18 Nov 2010
Navjot Singh and Another Vs Smt. Kawaljit Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0407
High Courts18 Nov 2010Dismissed
Naresh Kumar Bansal Vs Dev Singh Gill and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0397
High Courts18 Nov 2010Dismissed
Tek Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0392