COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 41 of 232

High Courts22 Nov 2010Allowed

Malkiat Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 714

Criminal Procedure Code, 1973 (CrPC) — Section 161Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323

High Courts22 Nov 2010

Madan Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0662

Constitution of India, 1950 — Article 226, 227

High Courts22 Nov 2010Allowed

Roshan Lal Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0661

Constitution of India, 1950 — Article 226, 227

High Courts22 Nov 2010Allowed

Uttam Chand Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0660

Constitution of India, 1950 — Article 226, 227

High Courts22 Nov 2010Allowed

Mast Ram Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0659

Constitution of India, 1950 — Article 226, 227

High Courts22 Nov 2010

Mohit Rishi and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0658

Constitution of India, 1950 — Article 226, 227

High Courts22 Nov 2010Allowed

Surjit Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0520

High Courts22 Nov 2010Dismissed

The Commissioner of Income Tax Vs The Ludhiana Aggarwal Co-op. Housing Building Society Ltd.

Punjab And Haryana At Chandigarh · (2011) 336 ITR 47

Income Tax Act, 1961 — Section 260A

High Courts22 Nov 2010

Brij Bhushan Vs Munish Singal, Additional District and Sessions Judge and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 702

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)Transfer of Property Act, 1882 — Section 106

High Courts22 Nov 2010Dismissed

Deepa @ Pardeep Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0473

High Courts22 Nov 2010

B.L. Mehta Vs Chandigarh Housing Board and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0414

High Courts22 Nov 2010Dismissed

Rishi Pal @ Jaggu Vs Braham Dev and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0385

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12

High Courts22 Nov 2010

Darshan Singh and Others Vs Ajit Singh and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0372

High Courts22 Nov 2010

Ram Singh Vs Taranbir Singh

Punjab And Haryana At Chandigarh · (2011) 2 CivCC 744 : (2011) 161 PLR 696 : (2011) 5 RCR(Civil) 241

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Constitution of India, 1950 — Article 227

High Courts22 Nov 2010Dismissed

Shubh Timb Steels Limited Vs Union of India (UOI) and Another

Punjab And Haryana At Chandigarh · (2010) 236 CTR 562 : (2011) 1 ILR (P&H) 1008 : (2011) 37 VST 46

Finance Act, 1994 — Section 65, 65(105), 65(90A), 66Haryana Passengers and Goods Taxation Act, 1952 — Section 3(3)

High Courts22 Nov 2010Allowed

Gurmeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0236

Criminal Procedure Code, 1973 (CrPC) — Section 438Electricity Act, 2003 — Section 135

High Courts22 Nov 2010Allowed

Sukhninder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0235

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 416, 420

High Courts22 Nov 2010

Ravinder Singh and Another Vs Harjinder Kaur

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0234

High Courts22 Nov 2010Allowed

Vinod Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 4 Crimes 77

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 430, 506

High Courts22 Nov 2010Dismissed

Rajesh @ Rakesh Vs Jaspal Singh and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0218

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 34, 41, 43, 45, 69