COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 39 of 232

High Courts23 Nov 2010Allowed

Dr. Subhash Chander Lohan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 935 : (2011) 161 PLR 792

Constitution of India, 1950 — Article 14 , 16(1), 226Haryana Affiliated Colleges (Security of Service) Act, 1979 — Section 13, 16Haryana Affiliated Colleges (Security of Service) Rules, 2006 — Rule 7(1)

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High Courts23 Nov 2010

Hukam Singh and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0635

Criminal Procedure Code, 1973 (CrPC) — Section 319, 428Penal Code, 1860 (IPC) — Section 304(B), 498(A)

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High Courts23 Nov 2010

Jaspal Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0611

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts23 Nov 2010Dismissed

Raminder Singh Kapany Vs Manmohan Singh

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0610

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High Courts23 Nov 2010Dismissed

Dharmender and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0601

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 120B, 148, 149, 201, 302

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High Courts23 Nov 2010

Kanta Rani and Others Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0590

Constitution of India, 1950 — Article 226, 227

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High Courts23 Nov 2010Dismissed

Nihal Singh and Another Vs Dr. Nathu Ram and Another

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0570

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High Courts23 Nov 2010

Rashi Foods Vs Dashmesh Commission Agency and Another

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0558

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High Courts23 Nov 2010

Krishan Kumar and Others Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0557

Punjab Shops and Commercial Establishments Act, 1958 — Section 28, 7

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High Courts23 Nov 2010

Hardas Masih Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0532

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16

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High Courts23 Nov 2010

Davinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0531

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 326, 336

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High Courts23 Nov 2010

Sukhcharan Singh alias Raju Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0530

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts23 Nov 2010

Vipin Luthra and Another Vs Vikram Kumar Jain

Punjab And Haryana At Chandigarh · (2011) 161 PLR 790

Civil Procedure Code, 1908 (CPC) — Section 89Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 16

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High Courts23 Nov 2010

Jasbir Singh Bhadana Vs Haryana Urban Development Authority

Punjab And Haryana At Chandigarh · (2011) 161 PLR 777

Haryana Urban Development Authority Act, 1977 — Section 17(3)

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High Courts23 Nov 2010

Tilak Raj Vs Rakesh Kumar Arya and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0450

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High Courts23 Nov 2010

Varinder Pal Singh and Another Vs Gram Panchayat, Village Ramgarh Sardaran and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0449

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts23 Nov 2010Dismissed

Kedar Nath Vs Sh. Arun Kumar and Another

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0447

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High Courts23 Nov 2010Dismissed

Raja Ram and Others Vs Kishan and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0446

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts23 Nov 2010Dismissed

Ram Phal Vs Sehdev and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0445

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts23 Nov 2010Dismissed

Jagan Nath Vs Ramesh Kumar and Others

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0444

Constitution of India, 1950 — Article 227

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