High Courts23 Nov 2010Allowed
Haryana state Cooperative Supply and marketing Federation Limited Vs Davender
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0435
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 40 of 232
High Courts23 Nov 2010Dismissed
Brij Mohan Bajaj Vs Krishan Kishore Bajaj and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0384
High Courts23 Nov 2010
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 486
Constitution of India, 1950 — Article 12, 21Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 154(1)
High Courts23 Nov 2010Dismissed
Darshan Lal and Others Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0288
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(1), 155(2), 156(1), 156(2), 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 498(A)
High Courts23 Nov 2010Dismissed
Jyoti Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0279
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts23 Nov 2010
Sarmukh Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts23 Nov 2010
Preeti Bansal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Nov 2010
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 261
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 346, 363, 366A
High Courts23 Nov 2010
Ajit Kumar Rana Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 771
Air (Prevention and Control of Pollution) Act, 1981 — Section 5(2)Constitution of India, 1950 — Article 14, 16, 226Haryana Water (Prevention and Control of Pollution) Rules, 1978 — Rule 4
High Courts23 Nov 2010
K.L. Arya Girls High School Vs The Presiding Officer, School and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 797
Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 11, 12, 13, 4, 4(2)
High Courts23 Nov 2010Allowed
Jitender alias Chintu and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 697
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34, 354, 356, 376
High Courts23 Nov 2010Allowed
Salim Akhtar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 452
High Courts23 Nov 2010
Raj Kumar @ Tejbir Vs Raminder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0123
High Courts23 Nov 2010
Km. Harpreet Kaur alias Nanho Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302
High Courts23 Nov 2010
Gurudwara Welfare Society Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0062
High Courts23 Nov 2010
Avtar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts23 Nov 2010Dismissed
Dayal Singh and Sons Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 335 ITR 90
Income Tax Act, 1961 — Section 260A, 68
High Courts23 Nov 2010Dismissed
Saraswati Tractors Corporation Vs CIT
Punjab And Haryana At Chandigarh · (2011) 335 ITR 468
Income Tax Act, 1961 — Section 260A, 68
High Courts23 Nov 2010Dismissed
Haryana State Industrial Development Corporation Vs CIT
Punjab And Haryana At Chandigarh · (2012) 344 ITR 460
Income Tax Act, 1961 — Section 143(3), 260A, 28, 36, 36(1)(vii)
High Courts23 Nov 2010
Jaswant Singh Kanwar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 161 PLR 800
Penal Code, 1860 (IPC) — Section 120B, 409, 477APunjab Civil Services Rules — Rule 4.7, 7.3, 7.3(8), 7.3.B(1), 7.3A