High Courts22 Nov 2010
Mohinder Singh and Others Vs Financial Commissioner (Venue), Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 42 of 232
High Courts22 Nov 2010
Manjit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 1 : (2011) 161 PLR 697
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 4Punjab Civil Services Rules — Rule 7(3), 7.3
High Courts22 Nov 2010Dismissed
Dharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 316
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts22 Nov 2010
Dalmer Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 779
Constitution of India, 1950 — Article 14Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12
High Courts22 Nov 2010Allowed
Balbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 723
Criminal Procedure Code, 1973 (CrPC) — Section 193, 313Essential Commodities Act, 1955 — Section 12A, 7
High Courts22 Nov 2010Dismissed
The Commissioner of Income Tax-III Vs Ved Parkash Likhi and Sons (HUF)
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0117
Income Tax Act, 1961 — Section 260A, 271(1), 281(1), 54EC
High Courts22 Nov 2010Allowed
Balbir Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 498(A)
High Courts22 Nov 2010Allowed
Didar Singh @ Billo Daman Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 379, 427, 447, 506
High Courts22 Nov 2010Dismissed
Deepak Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0084
High Courts22 Nov 2010
Prem Sagar Singla Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0049
Constitution of India, 1950 — Article 14 , 16(1)Punjab Civil Services Rules, 1953 — Rule 3.26
High Courts22 Nov 2010Dismissed
Sarhaddi Iron and Steel Mills and Others Vs National Insurance Company Limited and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0047
High Courts22 Nov 2010
Mohan Lal and Others Vs Surjit Singh (dead) through L.Rs.
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0046
High Courts22 Nov 2010Allowed
Kulwinder Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 342, 376, 506
High Courts22 Nov 2010Dismissed
Dharampal Vs Mangat Ram and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0044
High Courts22 Nov 2010Allowed
Radhey Sham Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 90 : (2011) 2 RCR(Criminal) 90
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts22 Nov 2010
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 104
Penal Code, 1860 (IPC) — Section 304, 307
High Courts19 Nov 2010
Pawan Mehta and Manoj Gupta Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0587
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts19 Nov 2010Allowed
Jasbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0581
High Courts19 Nov 2010
Anant Ram and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 307
Land Acquisition Act, 1894 — Section 17, 4, 6
High Courts19 Nov 2010
Mahender Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0472
Bonded Labour System Abolition Act, 1976 — Section 12 , 21Constitution of India, 1950 — Article 226