High Courts25 Nov 2010Dismissed
Parbhat Nagpal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0559
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 37 of 232
High Courts25 Nov 2010
Ramesh Sharma Vs Birender Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0551
High Courts25 Nov 2010Allowed
Arvinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0550
Hindu Marriage Act, 1955 — Section 9
High Courts25 Nov 2010Dismissed
Gram Panchayat Vs Sadhu Ram and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0529
High Courts25 Nov 2010Dismissed
Surender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0528
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
High Courts25 Nov 2010Dismissed
Surjit Singh Vs Manjit Singh and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0481
High Courts25 Nov 2010
Kulwant Singh Vs State of U.T. and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0480
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18
High Courts25 Nov 2010Dismissed
Moti Lal Vs Smt. Vidya and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0479
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 22
High Courts25 Nov 2010Dismissed
Prithi Singh Chauhan Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0477
High Courts25 Nov 2010Allowed
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 180
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B
High Courts25 Nov 2010Dismissed
Union of India and Others Vs No. 2986959 N Ex-Sep Satpal Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0438
High Courts25 Nov 2010Allowed
Brij Mohan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0405
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439(2)Penal Code, 1860 (IPC) — Section 304(B), 34
High Courts25 Nov 2010Allowed
Rupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0403
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 406, 420, 465, 468, 471
High Courts25 Nov 2010Allowed
Balwinder Singh @ Chandi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0401
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 382, 395, 399, 402
High Courts25 Nov 2010Allowed
Maan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts25 Nov 2010Dismissed
Shrimati Pushpa Devi and Others Vs Sajjan Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0296
High Courts25 Nov 2010Dismissed
Jaswant Rai Verma Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0289
High Courts25 Nov 2010
Mahesh Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0278
Stamp Act, 1899 — Section 47A
High Courts25 Nov 2010Dismissed
Amarjeet Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0232
High Courts25 Nov 2010Dismissed
Sukhdev Singh @ Sukha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18