High Courts26 Nov 2010
Harpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0365
Criminal Procedure Code, 1973 (CrPC) — Section 482Prohibition of Child Marriage Act, 2006 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 36 of 232
High Courts26 Nov 2010
Ramesh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 464
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Nov 2010Dismissed
Amarjit Kaur Vs Mr. H.K. Wadhawan, IAS and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0215
High Courts26 Nov 2010
Bhupinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Nov 2010
Baljinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0210
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts26 Nov 2010Dismissed
Arun Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 438 : (2011) 1 DMC 79 : (2011) 5 RCR(Criminal) 67
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts26 Nov 2010
Satnam Singh alias Satta and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0108
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 450
High Courts26 Nov 2010Allowed
Kuldeep Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 498(A)
High Courts26 Nov 2010
Fateh Singh Vs Hari Chand and Ors .
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0060
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 41 Rule 5
High Courts26 Nov 2010Dismissed
Saroop Singh Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0056
High Courts26 Nov 2010
Jemal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0036
Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts26 Nov 2010Dismissed
Paramjit Singh Vs Rameshwar Dass and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts25 Nov 2010
Balwinder Kaur alias Palwinder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0672
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Nov 2010
Resham Singh Vs Ajaib Singh and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0671
High Courts25 Nov 2010Allowed
Nishaht Kamra and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0648
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts25 Nov 2010Allowed
Suminder Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0639
Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 2010
Sukhwinder Kaur Vs Secretary to Govt. of Punjab, Rural Development and Panchayats Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0638
Punjab Panchayati Raj Act, 1994 — Section 20(5)
High Courts25 Nov 2010Dismissed
Shiv Narain Vs Joint Secretary to the State of Punjab, Department of Rural Development and Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0608
Gram Panchayat Act, 1952 — Section 102(A)
High Courts25 Nov 2010Allowed
Manga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0604
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts25 Nov 2010Dismissed
Gulzar Singh Vs Jaipal Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0565
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Constitution of India, 1950 — Article 227