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Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 34 of 232

High Courts29 Nov 2010

Municipal Corporation Vs Surtnderjit Singh

Punjab And Haryana At Chandigarh · (2011) 161 PLR 829 : (2011) 2 RCR(Civil) 567

Income Tax Act, 1922 — Section 66(2)Municipal Corporation Act, 1976 — Section 84, 86Punjab Municipal Act, 1911 — Section 84, 86
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High Courts29 Nov 2010Allowed

Kala Singh and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 4 Crimes 510

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 379, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 7
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High Courts29 Nov 2010

Jagbir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0560

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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High Courts29 Nov 2010Allowed

Ashok Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 791

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 11, 12, 13(1), 13(2), 13(I)
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