High Courts02 Dec 2010Dismissed
Dr. Satyanand Sharma Vs Reshmi Seth and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0018
Punjab Municipal Corporation Act, 1976 — Section 254(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 32 of 232
High Courts02 Dec 2010
Ranjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts01 Dec 2010
Gurjant Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0540
Constitution of India, 1950 — Article 226, 227
High Courts01 Dec 2010
Ajay Pal Singh Johl Vs Meera Johl
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 276 : (2011) 2 DMC 300 : (2011) 161 PLR 570
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13B
High Courts01 Dec 2010
Ved Parkash and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0529
High Courts01 Dec 2010Dismissed
Som Nath Gupta Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0456
Civil Procedure Code, 1908 (CPC) — Section 47, 60(1)
High Courts01 Dec 2010
R.K. Verma and Others Vs State of Haryan A and Another
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 21
Constitution of India, 1950 — Article 14, 16, 226
High Courts01 Dec 2010
Vipin Sethi Vs Dildar Singh
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Dec 2010
Lakhwinder Kumar Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0358
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 406, 420
High Courts01 Dec 2010
Punam Saini and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0325
High Courts01 Dec 2010
Monika Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0266
High Courts01 Dec 2010
Gagandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0251
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Dec 2010
Rajesh Vs Nafe Singh and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 572 : (2011) 2 TAC 619
High Courts01 Dec 2010Allowed
Gurdip Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Crimes 319 : (2011) 2 RCR(Criminal) 243
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts01 Dec 2010Dismissed
Davinderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 616
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 317Essential Commodities Act, 1955 — Section 7
High Courts01 Dec 2010
Swati and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0162
High Courts01 Dec 2010Allowed
Commissioner of Income Tax Vs N.S. Ichoponani
Punjab And Haryana At Chandigarh · (2011) 241 CTR 86 : (2011) 330 ITR 125
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts01 Dec 2010
Rajat and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0135
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts01 Dec 2010Dismissed
Bimla Rani Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0090
Hindu Marriage Act, 1955 — Section 24
High Courts01 Dec 2010
Babita Rani Vs Ajay Steel Rolling Mill
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0089