High Courts02 Dec 2010Dismissed
Dharampal Singh Vs Balkar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0558
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 30 of 232
High Courts02 Dec 2010Allowed
Lakhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0549
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts02 Dec 2010Dismissed
Ved Parkash Vs Bhim Singh and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0546
Constitution of India, 1950 — Article 227
High Courts02 Dec 2010
Jagminder Singh Vs Sarabjit Kaur
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0544
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 24
High Courts02 Dec 2010
Hakam and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0535
High Courts02 Dec 2010
Eicher Tractors Limited and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0523
Haryana General Sales Tax Act, 1973 — Section 25(5), 9
High Courts02 Dec 2010
R.K. International Vs Kapoor Traders and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0514
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Dec 2010Allowed
Jasbir Singh and Another Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0506
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 83(9)
High Courts02 Dec 2010
Rashid and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0505
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 188Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts02 Dec 2010
Isab and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0504
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 188Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts02 Dec 2010
Employees State Insurance Corporation Vs Padma Bhawan Engineers (P) Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 129 FLR 299 : (2011) 4 LLJ 222 : (2011) LLR 433 : (2011) 161 PLR 707 : (2011) 110 SCL 560
Employees State Insurance Act, 1948 — Section 2(12), 2(17), 2(22), 2(9), 45A
High Courts02 Dec 2010
Om Parkash @ Parkash @ Passa Vs Ram Chander and State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0487
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts02 Dec 2010Allowed
Sandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0474
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 61
High Courts02 Dec 2010
Sanjeev Sarkar @ Sandeep Sarkar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0468
Penal Code, 1860 (IPC) — Section 279, 338, 427
High Courts02 Dec 2010Dismissed
Amarjit Singh and Another Vs Gobinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0464
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts02 Dec 2010Dismissed
M.S. Walia Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 284
Constitution of India, 1950 — Article 235, 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 173, 465, 465(2), 482Prevention of Corruption Act, 1988 — Section 13(1), 19(3)
High Courts02 Dec 2010
Krishan Dev Syal Vs Baba Sain Bhagat Sabha (Regd.) and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0389
Constitution of India, 1950 — Article 227
High Courts02 Dec 2010
Surender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0388
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 324, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts02 Dec 2010Dismissed
Surinder Paul Soni Vs Prem Nath Kher
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0376
High Courts02 Dec 2010Dismissed
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0375
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468