High Courts03 Dec 2010Dismissed
Tej Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0533
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 465
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 28 of 232
High Courts03 Dec 2010Allowed
CIT Vs Kap Scan and Diagnostic Centre (P.) Ltd.
Punjab And Haryana At Chandigarh · (2012) 344 ITR 476
Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 115JA, 260A, 30, 36, 37Indian Medical Council Act, 1956 — Section 20A, 33(m)
High Courts03 Dec 2010
Mool Chand and Others Vs Kisan Trading Co. Commission Agents and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0507
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, 151
High Courts03 Dec 2010Dismissed
Arun Colour Chemp. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 41 VST 319
Haryana General Sales Tax Rules, 1975 — Rule 28B(10)
High Courts03 Dec 2010
B.R. Kawatara Vs Balbir Singh and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0392
High Courts03 Dec 2010
Rambir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0391
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 386
High Courts03 Dec 2010
Ajay Pal alias Kalu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 397Prevention of Corruption Act, 1988 — Section 13
High Courts03 Dec 2010Dismissed
Tirath Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0357
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts03 Dec 2010
Karambir Singh Rathee Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0355
Haryana Municipal Act, 1973 — Section 14A(1), 22A(1)
High Courts03 Dec 2010Allowed
Sachin Kumar Aggarwal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts03 Dec 2010Allowed
Gurmit Singh and Billa Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0297
Copyright Act, 1957 — Section 51, 52A, 63, 68, 68ACriminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts03 Dec 2010Allowed
Kuldeep Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts03 Dec 2010Dismissed
Dharamvir Vs Inder Pal
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0277
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts03 Dec 2010Allowed
Bheesham Dev Vs Krishan Baldev and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0254
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts03 Dec 2010
Suman and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Dec 2010
Ramjeevan Dagar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 188, 397, 411Prevention of Corruption Act, 1988 — Section 13
High Courts03 Dec 2010Allowed
Rashim Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 34, 379, 427
High Courts03 Dec 2010
Satpal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 341
High Courts03 Dec 2010Dismissed
Manav Mahajan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0221
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts03 Dec 2010
Gulabo Devi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0220