High Courts06 Dec 2010
Harpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0524
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 26 of 232
High Courts06 Dec 2010Dismissed
Rajinder Kumar Vs Davender Kumar Sanghi and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0515
Constitution of India, 1950 — Article 227
High Courts06 Dec 2010Allowed
Surinder Nehra Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0513
Haryana Urban Development Authority Act, 1977 — Section 17(1), 17(10)
High Courts06 Dec 2010
Sunil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0503
Criminal Procedure Code, 1973 (CrPC) — Section 438Motor Vehicles Act, 1988 — Section 177, 207Punjab Excise Act, 1914 — Section 61
High Courts06 Dec 2010Dismissed
Raspinder Pal Kaur Vs Davinder Singh
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0470
High Courts06 Dec 2010Dismissed
Commissioner of Income Tax Vs Rajbir Singh
Punjab And Haryana At Chandigarh · (2011) 243 CTR 185
Income Tax Act, 1961 — Section 139, 144, 147, 148, 256(1)
High Courts06 Dec 2010Dismissed
Binder Singh @ Dogar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0454
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Dec 2010
Naresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0451
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 353, 447, 448Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts06 Dec 2010Allowed
Ranjit Singh Vs FCI and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 794
Central Civil Services (Conduct) Rules, 1964 — Rule 11Food Corporation of India Staff Regulations, 1971 — Regulation 54
High Courts06 Dec 2010Allowed
Ram Bhagat and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 778
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 3, 3(2), 36, 48, 48(1)Haryana Development and Regulation of Urban Areas Rules, 1976 — Rule 3, 4, 5, 8, 9Haryana Urban Development Authority Act, 1977 — Section 14
High Courts06 Dec 2010Dismissed
Raj Kumar @ Atwari @ Channi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0412
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 452
High Courts06 Dec 2010
Pritam Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0294
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2010
Parminder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0293
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2010
Manjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0292
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2010
Gurnam Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0291
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2010
B.S.Y. Infrastructure Pvt. Ltd Vs Umed Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0279
High Courts06 Dec 2010Dismissed
Kunti Devi @ Neelam Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 41, 482Penal Code, 1860 (IPC) — Section 302
High Courts06 Dec 2010
Parminder Singh @ Pamma and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts06 Dec 2010
Vipin Kumari and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts06 Dec 2010Dismissed
Gurdial Singh Vs C.B.I.
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 401
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7