High Courts07 Dec 2010Dismissed
Amar Kaur and Others Vs Lashu Ram and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 25 of 232
High Courts07 Dec 2010
Gurlal Singh Vs Kulwant Singh and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0122
High Courts07 Dec 2010Dismissed
Raj Pal Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0120
Constitution of India, 1950 — Article 226Gramin Dak Sevak (Conduct and Employment) Rules, 2001 — Rule 10, 21
High Courts07 Dec 2010Dismissed
Sulakhan Singh Vs Smt. Pal Kaur
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 495 : (2011) 162 PLR 258
Evidence Act, 1872 — Section 65
High Courts07 Dec 2010Dismissed
Tej Bhan Cotton Ginning and Pressing Factory Vs Commissioner of Income Tax, Rohtak
Punjab And Haryana At Chandigarh · (2011) 198 TAXMAN 153
Income Tax Act, 1961 — Section 271(1)(c), 274
High Courts07 Dec 2010
Prem Kumari and Another Vs Rattan Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 3 TAC 243
Insurance Act, 1938 — Section 64VB
High Courts07 Dec 2010Allowed
Sanjeev Kumar @ Sanju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0027
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts06 Dec 2010
Ram Nath and Sons Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 15
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 31(1), 31(13), 31(3)Punjab Agricultural Produce Markets Act, 1961 — Section 10, 40
High Courts06 Dec 2010
Union of India (UOI) Vs Shri Megh Raj and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0624
Constitution of India, 1950 — Article 226
High Courts06 Dec 2010
Dr. Smiti Nanda Vs Smt. Shashi Bhandari and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0615
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(5)
High Courts06 Dec 2010Dismissed
Satbir Singh Kadian Vs Sh. Krishan Mohan
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0614
High Courts06 Dec 2010Dismissed
Inder Pal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0588
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2010Allowed
Ram Murti Sharma and Another Vs Prem Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 13
High Courts06 Dec 2010Dismissed
Nisha Vs Maha Nand and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0586
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B
High Courts06 Dec 2010Dismissed
Sukha Singh alias Sukhdev Singh and Others Vs Goyal Traders and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0565
High Courts06 Dec 2010
State of Punjab Vs Gurmeet Singh and Co. and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0548
Arbitration and Conciliation Act, 1996 — Section 2, 34
High Courts06 Dec 2010
Anita Rani and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0547
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts06 Dec 2010Dismissed
Delhi Diocesan Trust Association Vs Smt. Usha Yadav and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0541
High Courts06 Dec 2010Dismissed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0534
Penal Code, 1860 (IPC) — Section 306
High Courts06 Dec 2010
Kuldip Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0532
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323