High Courts08 Dec 2010Dismissed
Balwant Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2011) 162 PLR 269
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 23 of 232
High Courts08 Dec 2010
Santra and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 378
Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 376
High Courts08 Dec 2010Dismissed
Commissioner of Income Tax, Ludhiana-II Vs Malerkotla Steels and Alloys (P.) Ltd.
Punjab And Haryana At Chandigarh · (2011) 336 ITR 49 : (2011) 10 TAXMAN 278
High Courts08 Dec 2010Allowed
Vipin Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 483Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 368
High Courts08 Dec 2010Allowed
Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts08 Dec 2010Allowed
National Insurance Company Ltd. Vs Rajwinder Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 273 : (2011) 3 TAC 142
High Courts07 Dec 2010
Gurdarshan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 151
General Clauses Act, 1897 — Section 9Punjab Panchayati Raj Act, 1994 — Section 19
High Courts07 Dec 2010Dismissed
Pankaj Vs The Tosham Co-operative House Building Society Limited and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 264
Co-operative Societies Act, 1984 — Section 111Transfer of Property Act, 1882 — Section 53
High Courts07 Dec 2010Allowed
Hans Raj Bhatia Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2011) 162 PLR 256
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts07 Dec 2010Dismissed
Ram Karan and Others Vs Mahinder and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 21
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts07 Dec 2010Allowed
Babu Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 529
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2), 511
High Courts07 Dec 2010Allowed
Sunil Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0602
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 354, 448
High Courts07 Dec 2010
Amarjit Kaujr and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0601
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452, 506
High Courts07 Dec 2010Dismissed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0600
Penal Code, 1860 (IPC) — Section 279, 304, 304A, 337, 338
High Courts07 Dec 2010Allowed
State of Punjab and Another Vs Rajiv Gupta and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0599
Stamp Act, 1899 — Section 47A
High Courts07 Dec 2010Allowed
Khema and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0597
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 452
High Courts07 Dec 2010
Gurpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0566
High Courts07 Dec 2010
Milapa Devi Vs Om Parkash
Punjab And Haryana At Chandigarh · (2011) 161 PLR 574 : (2011) 2 TAC 656
Motor Vehicles Act, 1988 — Section 151, 157, 157(1), 157(2), 168Sales of Goods Act, 1930 — Section 19
High Courts07 Dec 2010Dismissed
Surat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 790
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 428Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4
High Courts07 Dec 2010Dismissed
Ranjit Saini Vs Narinder Kumar Jain and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0471