High Courts09 Dec 2010Dismissed
Kritika Kamboj Vs Vice Chancellor, Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0084
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 22 of 232
High Courts09 Dec 2010
Naveen Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0024
High Courts09 Dec 2010
Vipin Rice Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0023
High Courts09 Dec 2010Allowed
Kewal Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0022
High Courts09 Dec 2010Dismissed
Gurpreet Singh Vs Paramjit Kaur @ Kamalpreet Kaur
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0021
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts09 Dec 2010Dismissed
Hemkunt Rice Mills and Goniana Mandi Vs Central Bureau of Investigation Anti Corruption Branch Punjab Rice and General Mills Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0020
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Special Police Establishment (Amendment) Act, 1952 — Section 2
High Courts09 Dec 2010
Sapna and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0011
High Courts09 Dec 2010Dismissed
State of Haryana Vs Ram Singh
Punjab And Haryana At Chandigarh · (2011) 162 PLR 279
Limitation Act, 1908 — Article 113 , 120
High Courts08 Dec 2010Dismissed
Harjinder Singh @ Jinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 707
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(23), 22, 37, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 66, 66(1), 66(2)
High Courts08 Dec 2010
Kashmir Singh Vs The Registrar Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 271
High Courts08 Dec 2010
Himmat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0598
High Courts08 Dec 2010Dismissed
Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 858
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Punjab Excise Act, 1929 — Section 61, 61(1)
High Courts08 Dec 2010Allowed
Ishwar and Others Vs Omi and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0492
High Courts08 Dec 2010
Shikha Trading Co. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 41 VST 285
High Courts08 Dec 2010Allowed
Karambir Vs Haryan Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 141
Constitution of India, 1950 — Article 14, 16 16(1), 226
High Courts08 Dec 2010Dismissed
Sushil Kumar Vs Komal Sidhu
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0411
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B
High Courts08 Dec 2010Allowed
Kapil Dev Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 376
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Dec 2010Dismissed
Mahesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 442
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 450
High Courts08 Dec 2010
Mukesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 657
Constitution of India, 1950 — Article 226Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1), 3(2), 4, 6Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts08 Dec 2010Dismissed
Ajay Kumar Bhardwaj Vs Mahender Singh Yadav and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0081