High Courts10 Dec 2010Allowed
Raj Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 326, 34, 341
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 20 of 232
High Courts10 Dec 2010
Shipali Sharma and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0037
High Courts10 Dec 2010Dismissed
Amarjit Singh and Others Vs State of Punjab Surjit Singh and Others Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 736
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts10 Dec 2010Dismissed
Rajpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0012
Constitution of India, 1950 — Article 14Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts10 Dec 2010Dismissed
Krishna Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 DMC 712 : (2011) 3 RCR(Criminal) 143
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 498A
High Courts09 Dec 2010Dismissed
Aravali Engineers (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 11 TAXMAN 291
Income Tax Act, 1961 — Section 143(2), 23, 24, 24(1), 260ASecurities Contracts (Regulation) Act, 1956 — Section 2
High Courts09 Dec 2010Dismissed
Ashok Kumar and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 623
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts09 Dec 2010Dismissed
Ram Bhagat Sehrawat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 284
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Dec 2010Dismissed
S. Palwinder Singh Vs Guru Granth Sahib
Punjab And Haryana At Chandigarh · (2011) 162 PLR 277
Punjab Tenancy Act, 1887 — Section 14, 77(3)
High Courts09 Dec 2010Dismissed
Rajwant Kaur and Others Vs Davinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 357 : (2011) 162 PLR 275
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts09 Dec 2010Allowed
Balwinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0526
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
High Courts09 Dec 2010Allowed
Suneet Puri and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0466
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A
High Courts09 Dec 2010Dismissed
Satpal Singh Vs Arun Goel
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0465
High Courts09 Dec 2010Allowed
Vijay Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0461
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 4
High Courts09 Dec 2010Allowed
Jugraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0445
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 325, 34, 427
High Courts09 Dec 2010Allowed
Sheela Vanti and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0443
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Dec 2010Dismissed
Vishal Jain Vs Rani Atma and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0417
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts09 Dec 2010
Gurdip Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0416
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34, 427
High Courts09 Dec 2010
Gurwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 3 SLR 567
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 427
High Courts09 Dec 2010Dismissed
Surjit Singh and Another Vs Sudarshan Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0414