High Courts10 Dec 2010Dismissed
Jagmal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 323, 324, 406, 498A, 504
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 19 of 232
High Courts10 Dec 2010Dismissed
Bhagwan Dass and Others Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0202
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25G
High Courts10 Dec 2010Dismissed
Jai Kishan Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0201
Constitution of India, 1950 — Article 226, 227
High Courts10 Dec 2010
Guljar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 34
High Courts10 Dec 2010Allowed
Mohd. Hanif and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 308, 323, 341
High Courts10 Dec 2010Allowed
Mohan Lal Vs U.T. Administration
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 400
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 324
High Courts10 Dec 2010Allowed
Jeon Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 57
High Courts10 Dec 2010Allowed
Sukhjinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 427, 452
High Courts10 Dec 2010Allowed
Jaspreet Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 326, 34, 341, 427
High Courts10 Dec 2010Allowed
Gurinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 379, 511
High Courts10 Dec 2010Dismissed
Resham Singh Vs Sewa Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts10 Dec 2010Allowed
Mohd. Najir and Others Vs State of Punjab and Aer.
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 308, 323, 341
High Courts10 Dec 2010Dismissed
Sham Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0124
High Courts10 Dec 2010
Neeta Chadha and Others Vs Phullan Rani and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 424
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A, 15, 16, 20
High Courts10 Dec 2010
General Manager, P.R.T.C. and Another Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2011) 164 PLR 429
Limitation Act, 1963 — Section 5
High Courts10 Dec 2010Dismissed
Shyju Mathew Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 379, 407, 408
High Courts10 Dec 2010Dismissed
Satnam Singh Vs Manju Rani and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0108
Motor Vehicles Act, 1988 — Section 166Transfer of Property Act, 1882 — Section 53
High Courts10 Dec 2010
Satpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 Crimes 442
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420
High Courts10 Dec 2010Dismissed
Ved Pal and Others Vs Hari Om and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0106
Constitution of India, 1950 — Article 227
High Courts10 Dec 2010
Chaman Lal Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2011) 129 FLR 303 : (2011) LLR 577
Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 2, 33C(2)Punjab Civil Services Rules — Rule 7.2