High Courts09 Dec 2010Allowed
Anil Kumar Vs Yogesh Kumar alias Bablu and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0405
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 21 of 232
High Courts09 Dec 2010
Amit Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0403
Penal Code, 1860 (IPC) — Section 120B, 307, 498A
High Courts09 Dec 2010
Commissioner of Central Excise. Vs R.K. Machine Tools Ltd.
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0341
Central Excises and Salt Act, 1944 — Section 35G
High Courts09 Dec 2010Dismissed
Gurbax Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0340
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 304B, 34
High Courts09 Dec 2010Dismissed
State of Haryana Vs Aman Kumar and Another
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Criminal) 330
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts09 Dec 2010
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts09 Dec 2010
Sarabjit Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0289
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)
High Courts09 Dec 2010
Laxman Dass Vs Des Raj
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0288
High Courts09 Dec 2010Allowed
Balbir Singh and Others Vs Bhim Singh and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0264
Constitution of India, 1950 — Article 227
High Courts09 Dec 2010Dismissed
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0261
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 409, 420
High Courts09 Dec 2010
Arjun Singh Vs Smt. Rajender Kaur and Ors
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0192
High Courts09 Dec 2010Allowed
Iqbal Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120
High Courts09 Dec 2010Dismissed
Kuldipak Ahuja Vs Versus Central bureau of Investigation (CBI)
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 710
Criminal Procedure Code, 1973 (CrPC) — Section 397Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Penal Code, 1860 (IPC) — Section 120B, 379
High Courts09 Dec 2010Dismissed
Aravali Engineers (P) Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2011) 237 CTR 312
Finance Act, 2005 — Section 43Income Tax Act, 1961 — Section 143(2), 23, 24, 24(1), 260ASecurities Contracts (Regulation) Act, 1956 — Section 2
High Courts09 Dec 2010Dismissed
Sunil Parshad Gaind Vs Vishwa Mittar and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0137
High Courts09 Dec 2010Allowed
Suresh Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 416
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Punjab Excise Act, 1914 — Section 61(1)Punjab Police Rules, 1934 — Rule 17, 22.15, 27.17(1)
High Courts09 Dec 2010
Surinder Mohan Saini and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0123
High Courts09 Dec 2010Dismissed
Suresh Pal Vs Janak Dulari
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0113
Transfer of Property Act, 1882 — Section 106
High Courts09 Dec 2010
Surinder Dhawan Vs Davinder Dhawan and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0086
Constitution of India, 1950 — Article 227
High Courts09 Dec 2010Dismissed
Central Warehousing Corporation Vs The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court-I
Punjab And Haryana At Chandigarh · (2011) 162 PLR 282