COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,628 judgments · page 17 of 232

High Courts13 Dec 2010Dismissed

Rameshwar Saini Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 437 : (2011) 2 RCR(Civil) 273

Constitution of India, 1950 — Article 15Haryana Municipal Act, 1973 — Section 10(5)Haryana Municipal Election Rules, 1978 — Rule 70(4)

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High Courts13 Dec 2010Allowed

Sukhchain Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 432

Punjab Panchayati Raj Act, 1994 — Section 19(2)

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High Courts13 Dec 2010Dismissed

Keshav Chander and Sons Vs Income Tax Officer

Punjab And Haryana At Chandigarh · (2011) 11 TAXMAN 363

Income Tax Act, 1961 — Section 143, 147, 148, 260A

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High Courts13 Dec 2010Dismissed

Keshav Chander and Sons Vs I.T.O.

Punjab And Haryana At Chandigarh · (2011) 201 TAXMAN 216

Income Tax Act, 1961 — Section 143, 147, 148, 260A

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High Courts13 Dec 2010Allowed

Surjit Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 354

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 307, 460

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High Courts13 Dec 2010

Ambrosia Commerce (P) Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0045

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High Courts13 Dec 2010

Meena Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 506

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High Courts13 Dec 2010

Surinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 482

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High Courts13 Dec 2010Dismissed

Kuljeet Singh Vs State Bank of Patiala and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0003

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4

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High Courts13 Dec 2010Dismissed

Amarjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 423, 424, 438

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High Courts13 Dec 2010Dismissed

Sh. Pawan Arya Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2011) 237 CTR 210

Income Tax Act, 1961 — Section 260A

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High Courts11 Dec 2010Allowed

Kulwant Singh and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 133

Constitution of India, 1950 — Article 243FCriminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts10 Dec 2010Dismissed

Smt. Raj Bala Vs ITO

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0652

Income Tax Act, 1961 — Section 144, 145(3), 251(1), 260A

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High Courts10 Dec 2010Allowed

Hakam Ali Vs The Presiding Officer, Industrial Tribunal-Cum-Labour Court II and Another

Punjab And Haryana At Chandigarh · (2011) 162 PLR 296

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F

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High Courts10 Dec 2010Allowed

Daljit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 519

Penal Code, 1860 (IPC) — Section 34, 427, 436

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High Courts10 Dec 2010

Kamla Devi Vs Principal Chhotu Ram Memorial Public School and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0530

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High Courts10 Dec 2010Allowed

Iqbal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0463

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 186, 307

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High Courts10 Dec 2010Dismissed

Samitar Singh @ Ditta Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0449

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts10 Dec 2010

Avtar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0448

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307

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High Courts10 Dec 2010Dismissed

Parveen Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0447

Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 148, 149, 302, 342

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