High Courts14 Dec 2010Dismissed
Bashir Vs Aliyas
Punjab And Haryana At Chandigarh · (2011) 162 PLR 57
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 15 of 232
High Courts14 Dec 2010Dismissed
Rajesh Goel Vs Govind Ram and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 61
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 108
High Courts14 Dec 2010Allowed
Rani Vs Guru Nanak Dev University and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 944
Constitution of India, 1950 — Article 14, 226
High Courts14 Dec 2010
Narinder Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 67
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts14 Dec 2010Dismissed
Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0056
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts13 Dec 2010Dismissed
Raghbir Sharma Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 775
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(2), 13(3)(5), 16(I), 2, 2(12)
High Courts13 Dec 2010Dismissed
Victory Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0644
Income Tax Act, 1961 — Section 260A
High Courts13 Dec 2010Dismissed
S.K. Traders Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 237 CTR 46
Income Tax Act, 1961 — Section 260A
High Courts13 Dec 2010Dismissed
Shri Vinod Garg Vs Income Tax Appellate Tribunal.
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0604
Income Tax Act, 1961 — Section 158BC, 260A
High Courts13 Dec 2010Dismissed
Ravi Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0603
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Dec 2010Dismissed
Desh Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0574
Penal Code, 1860 (IPC) — Section 323, 325
High Courts13 Dec 2010Dismissed
Dura Ram and Others Vs The Municipal Committee and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0557
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8Constitution of India, 1950 — Article 227
High Courts13 Dec 2010Dismissed
Rajeev Singh Rana Vs Bharti Infratel Limited
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0473
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 149, 342, 365, 386
High Courts13 Dec 2010Dismissed
Varinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0467
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts13 Dec 2010Allowed
Udhey Singh @ Udham Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0462
High Courts13 Dec 2010Allowed
Sushil Kumar Vs Punjab Public Service Commission and Another
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 144
Constitution of India, 1950 — Article 226, 227
High Courts13 Dec 2010Dismissed
Navepreet Singh Vs Punjab Public Service Commission and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0446
Constitution of India, 1950 — Article 226, 227
High Courts13 Dec 2010
Commissioner of Income Tax Vs Mayor and Company
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0426
Income Tax Act, 1961 — Section 260A, 28, 80HHC
High Courts13 Dec 2010Dismissed
Hardev Singh and Another Vs Hisar-Sirsa Kshetriya Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0425
High Courts13 Dec 2010Allowed
Asgar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0424
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 212, 302, 323