High Courts13 Dec 2010
Inderpal Singh Vs State of U.T. and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0423
Criminal Procedure Code, 1973 (CrPC) — Section 482Immigration Act, 1971 — Section 24Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 16 of 232
High Courts13 Dec 2010Dismissed
Surinder Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0422
Constitution of India, 1950 — Article 226
High Courts13 Dec 2010
Gurmeet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0351
Constitution of India, 1950 — Article 226, 227
High Courts13 Dec 2010
Lakhvir Singh Vs Punjab Public Service Commission and Another Ruchi Aggarwal Vs Punjab Public Service Commission Supnandan Deep Uppal Vs State of Punjab and Others Divya Ghai Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0350
High Courts13 Dec 2010Allowed
Sanjay Bhut and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Dec 2010Allowed
Mohar Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0348
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 324, 326, 336
High Courts13 Dec 2010Allowed
Ajmer Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 320, 323, 452
High Courts13 Dec 2010
Sarishta Devi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts13 Dec 2010
Pappi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0283
Constitution of India, 1950 — Article 226
High Courts13 Dec 2010
Anju Rani Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0282
High Courts13 Dec 2010Dismissed
Noor Hasan Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0280
Constitution of India, 1950 — Article 226
High Courts13 Dec 2010
Harbhajan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts13 Dec 2010Dismissed
Lilu Ram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0262
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 30
High Courts13 Dec 2010Allowed
Devender Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 452, 506
High Courts13 Dec 2010
Kamaljit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0203
Penal Code, 1860 (IPC) — Section 306
High Courts13 Dec 2010
Deepak Malhotra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts13 Dec 2010Dismissed
MVL Ltd. Vs Grover Art Studio etc.
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0189
Arbitration and Conciliation Act, 1996 — Section 8
High Courts13 Dec 2010
Dharambir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0187
Penal Code, 1860 (IPC) — Section 201, 304, 365
High Courts13 Dec 2010Dismissed
Som Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 473
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(2), 7
High Courts13 Dec 2010Dismissed
Jaswant Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0158