High Courts10 Dec 2010
Jasmine Khurana and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 18 of 232
High Courts10 Dec 2010
Cimmco Birla Limited Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 632
Arbitration and Conciliation Act, 1996 — Section 10, 12, 13, 13(2), 13(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Dec 2010Dismissed
Chief Regional Manager, Oriental Insurance Co. Ltd., Chandigarh Vs The Presiding Officer, Central Govt. Industrial Tribunal, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 431
Evidence Act, 1872 — Section 114, 61, 65, 66Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts10 Dec 2010Allowed
Paro Bai Vs Bimla Rani and Other
Punjab And Haryana At Chandigarh · (2011) 164 PLR 427
Constitution of India, 1950 — Article 243FPunjab Panchayati Raj Act, 1994 — Section 208, 208(1)Punjab State Election Commission Act, 1994 — Section 11, 89(1)
High Courts10 Dec 2010Dismissed
Pirthi Singh Vs Lakhpat and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 422
Registration Act, 1908 — Section 49
High Courts10 Dec 2010Allowed
Rakesh Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0345
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts10 Dec 2010Allowed
Charanjit Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 506
High Courts10 Dec 2010Allowed
Ramesh Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 149, 342, 365
High Courts10 Dec 2010Allowed
Anoop Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0342
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 325, 34, 452
High Courts10 Dec 2010
Babu Ram, Jaspal Singh and Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0326
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Dec 2010
Mehar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0322
Penal Code, 1860 (IPC) — Section 34, 380, 420
High Courts10 Dec 2010
Harjinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0276
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts10 Dec 2010
Tarsem Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0275
High Courts10 Dec 2010
Ruby Rani and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0274
High Courts10 Dec 2010
Sudhir Maan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0273
Penal Code, 1860 (IPC) — Section 120B, 216, 395
High Courts10 Dec 2010
Seema and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0272
High Courts10 Dec 2010
Manpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0271
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 427, 452, 506
High Courts10 Dec 2010Dismissed
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts10 Dec 2010
Bikkar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379
High Courts10 Dec 2010
Kirpal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379