High Courts15 Dec 2010Allowed
Mela Ram Vs State Of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 SLR 278
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 14 of 232
High Courts15 Dec 2010Dismissed
The State of Haryana and Another Vs Vinod Tayal
Punjab And Haryana At Chandigarh · (2011) 162 PLR 70
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6), 35A
High Courts15 Dec 2010Dismissed
Mohinder Kaur Vs Raj Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 443 : (2011) 162 PLR 77
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, 115 , 151Limitation Act, 1963 — Article 123
High Courts15 Dec 2010Allowed
Pyare Lal Vs Meher Singh and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 399 : (2011) 162 PLR 82
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 74, 76
High Courts15 Dec 2010Dismissed
Arjun Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2011) 4 BC 32 : (2011) 162 PLR 73
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts14 Dec 2010Dismissed
Chandra Mohan Vs Jaidev Singh and Others
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 402 : (2011) 164 PLR 149 : (2011) 3 RCR(Civil) 313
High Courts14 Dec 2010Dismissed
Harvinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 654
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts14 Dec 2010Allowed
Rakesh Kumari Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 63
Constitution of India, 1950 — Article 226Government Residences (Chandigarh Administration General Pool) Allotment Rules, 1996 — Rule 11
High Courts14 Dec 2010Dismissed
Bhajan Kaur Vs Harjit Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 58
High Courts14 Dec 2010Allowed
Commissioner of Income Tax Vs Prem Pal
Punjab And Haryana At Chandigarh · (2011) 237 CTR 369 : (2011) 330 ITR 499
Finance Act, 2002 — Section 143, 153Income Tax Act, 1961 — Section 139, 147, 148, 64, 66
High Courts14 Dec 2010Dismissed
Commissioner of Income Tax Vs Siya Ram Garg (Huf)
Punjab And Haryana At Chandigarh · (2011) 237 CTR 321
Income Tax Act, 1961 — Section 260A, 40A(2)
High Courts14 Dec 2010Dismissed
Satish Kumar Vs Mahinder
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0531
Constitution of India, 1950 — Article 227
High Courts14 Dec 2010Dismissed
Suresh Kumar Juneja Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 508
Constitution of India, 1950 — Article 14, 226, 245, 245(2), 300AHaryana Development and Regulation of Urban Areas Act, 1975 — Section 7, 7ARegistration Act, 1908 — Section 17, 2, 22A, 3
High Courts14 Dec 2010Allowed
Sukhwinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0491
General Clauses Act, 1897 — Section 9Punjab Panchayati Raj Act, 1994 — Section 19(2)
High Courts14 Dec 2010
Munir Husain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0421
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 380, 392, 397, 399, 402
High Courts14 Dec 2010
Jaswant Singh and Another Vs Nirbhay Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0420
High Courts14 Dec 2010
Revti Rice Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0352
High Courts14 Dec 2010
Santosh Kumari Vs International Customer related management services Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0285
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts14 Dec 2010
Stan Autos Pvt. Ltd. Vs Pardeep Sharma and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0263
High Courts14 Dec 2010Allowed
Jasbir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 143
Constitution of India, 1950 — Article 226