High Courts07 Dec 2010
Anokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0453
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 24 of 232
High Courts07 Dec 2010
Dilbagh Singh alias Bagha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0452
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts07 Dec 2010Dismissed
Joga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 565
Penal Code, 1860 (IPC) — Section 304A
High Courts07 Dec 2010
Ramehar alias Bittu and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 457
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320, 320(1), 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 324
High Courts07 Dec 2010
Harish Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 397
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Dec 2010
Paramjit Singh @ Pappi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 Law Herald 126 : (2010) 4 RCR(Criminal) 516
High Courts07 Dec 2010Dismissed
Mohd. Mushtak Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0353
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 365
High Courts07 Dec 2010
Prem Singh Vs Sushil Kumar
Punjab And Haryana At Chandigarh · (2011) 162 PLR 266
Criminal Procedure Code, 1973 (CrPC) — Section 482, 64, 68Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Dec 2010Allowed
Rohtas and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 452
High Courts07 Dec 2010Dismissed
Gurdev Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0302
Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 2010Dismissed
Buta Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0301
Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 2010Dismissed
HC Som Nath Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0300
High Courts07 Dec 2010
Sita Devi and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 366, 376, 451, 506
High Courts07 Dec 2010
Jitender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0278
Penal Code, 1860 (IPC) — Section 363
High Courts07 Dec 2010
Yoginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 409
High Courts07 Dec 2010
Smt. Rafikan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 506
High Courts07 Dec 2010Dismissed
Sucha Singh and Others Vs Mohinder Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0242
High Courts07 Dec 2010
Gurcharan Singh Vs Thakurdwara Nauharian Trust Society (Regd.) and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0218
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts07 Dec 2010
Ram Nath Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0217
High Courts07 Dec 2010Allowed
Arpit Projects Limited. Vs Gurgaon Recreation Park and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0184
Arbitration and Conciliation Act, 1996 — Section 11(5)