High Courts06 Dec 2010
Ram Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 27 of 232
High Courts06 Dec 2010
Manjit Singh @ Mita and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 392
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 161, 304, 324, 326, 34Prevention of Corruption Act, 1988 — Section 5(2)
High Courts06 Dec 2010
Mandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts06 Dec 2010
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0094
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 326
High Courts06 Dec 2010Dismissed
Rajesh Thakur and Others Vs Jangi Lal
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 312
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts06 Dec 2010
Neelam Rani and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 636
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 5(3)Penal Code, 1860 (IPC) — Section 363, 364A, 366
High Courts06 Dec 2010
Raksha Rani Vs Haryana State Agricultural Marketing Board and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 157
Consumer Protection Act, 1986 — Section 7Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000 — Rule 4, 4(5), 5
High Courts06 Dec 2010Allowed
Om Parkash Soni Vs Navjot Singh Sidhu and others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0069
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 151Representation of the People Act, 1951 — Section 100, 117, 123(6), 123(7), 77
High Courts06 Dec 2010Disposed Off
Aggarwal Engineering Company Vs Asstt. CIT
Punjab And Haryana At Chandigarh · (2011) 336 ITR 332
Income Tax Act, 1961 — Section 148, 251(l), 263, 44AD
High Courts06 Dec 2010Dismissed
Suresh Kumar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120(B), 420, 465, 467, 468
High Courts06 Dec 2010Allowed
Dharambir alias Dhola Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325
High Courts03 Dec 2010Allowed
Naresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 535
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498ACriminal Procedure Code, 1973 (CrPC) — Section 313
High Courts03 Dec 2010
Surinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0585
High Courts03 Dec 2010Allowed
Pawan Kumar and Others Vs State of Union Territory and Another
Punjab And Haryana At Chandigarh · (2009) 2 SLR 710
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 452
High Courts03 Dec 2010Allowed
Karamjit Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0583
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts03 Dec 2010Dismissed
Rajiv Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0573
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Dec 2010Allowed
Gurdev Singh Vs Daljit Singh
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0569
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts03 Dec 2010Dismissed
Teja Singh and Others Vs Tejo and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0568
High Courts03 Dec 2010Dismissed
Jaswant Singh Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0567
High Courts03 Dec 2010Allowed
Jagjit Singh @ Jaggi and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0545
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 148, 149, 186, 307