High Courts02 Dec 2010Dismissed
Amrik Singh and Another Vs Amitabh Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0374
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 31 of 232
High Courts02 Dec 2010
Mahipal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 302, 307, 323, 325
High Courts02 Dec 2010
Hassan Ali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0372
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379
High Courts02 Dec 2010
Devinder Sehdev Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 891
High Courts02 Dec 2010
Mohan Lal Thapar and brothers and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0356
High Courts02 Dec 2010
Naresh Kumar Vs Jamoti Devi and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0253
High Courts02 Dec 2010Allowed
Suba Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0252
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 27A
High Courts02 Dec 2010
Teja Singh alias Channa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 324, 34, 341
High Courts02 Dec 2010Dismissed
Surinder Pal Vs Sandeep Mehta and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0211
Constitution of India, 1950 — Article 227
High Courts02 Dec 2010Allowed
Rajinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0208
Constitution of India, 1950 — Article 227
High Courts02 Dec 2010Allowed
Udham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 307, 328, 427, 436
High Courts02 Dec 2010Dismissed
Tara Chand and Another Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0147
High Courts02 Dec 2010Dismissed
Surinder Arjun Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 380, 406, 420, 465
High Courts02 Dec 2010Dismissed
Kewal Krishan Vs Dr. Paramvir Kaur
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0136
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts02 Dec 2010Dismissed
Chottu Ram Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0121
High Courts02 Dec 2010Dismissed
Lal Chand Vs Sameer Mathur and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Dec 2010
Brij Bhushan Nayyar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0093
Penal Code, 1860 (IPC) — Section 452
High Courts02 Dec 2010Dismissed
Bharat Sanchar Nigam Limited and Another Vs Central Administrative Tribunal, Chandigarh Bench
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0091
Constitution of India, 1950 — Article 226
High Courts02 Dec 2010Dismissed
Irfan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
High Courts02 Dec 2010Allowed
CIT Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2012) 204 TAXMAN 14
Income Tax Act, 1961 — Section 260A, 68