High Courts26 Nov 2010Dismissed
Tejinder Sethi Vs State of Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2012) 1 Crimes 596
Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Food Adulteration Act, 1954 — Section 16(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 35 of 232
High Courts26 Nov 2010Allowed
Through Jail (Accused Gurtej Singh alia Teja) Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 461
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts26 Nov 2010Dismissed
Rajiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0681
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 27
High Courts26 Nov 2010
Vijay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0673
Penal Code, 1860 (IPC) — Section 302
High Courts26 Nov 2010
Subhash and Another Vs Hardev Singh and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0649
High Courts26 Nov 2010Allowed
Adesh Saini Vs Haryana Wakf Board
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0609
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 83(2)
High Courts26 Nov 2010
Karamjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0607
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Nov 2010
Mohinder Kaur alias Mahindero Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0606
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts26 Nov 2010Allowed
Kulbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0605
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 326
High Courts26 Nov 2010Allowed
Lalit Gupta and Ors Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0602
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts26 Nov 2010Dismissed
Yadvinder Singh and Others Vs Smt. Manjeet Kaur
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0564
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 20
High Courts26 Nov 2010Dismissed
Brij Mohan Behl Vs Smt. Swaranjit Kaur
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0563
High Courts26 Nov 2010
Deva Singh, Law Officer, Haryana Financial Corporation Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 822
State Financial Corporations Act, 1951 — Section 2, 23, 37A(1), 37A(4), 39
High Courts26 Nov 2010Dismissed
Sukhdev Singh Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0555
High Courts26 Nov 2010Allowed
Amit Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0525
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 506
High Courts26 Nov 2010Dismissed
Raobinder Singh Vs Gursev Singh and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0478
High Courts26 Nov 2010Allowed
The State of Haryana and Another Vs Ram Nath
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0437
High Courts26 Nov 2010
Surinder Dutt Kaushik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0436
High Courts26 Nov 2010Allowed
Satyavir Singh Vs Parkash
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0404
Constitution of India, 1950 — Article 227
High Courts26 Nov 2010
Bhupinder Singh and Others Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0400
Constitution of India, 1950 — Article 227