High Courts17 Nov 2010Allowed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0526
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,628 judgments · page 46 of 232
High Courts17 Nov 2010Dismissed
Ashana Enterprises Vs Markfed Cotton Seed Processing Plant and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0522
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 227
High Courts17 Nov 2010Dismissed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0476
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18
High Courts17 Nov 2010
Ramjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0475
High Courts17 Nov 2010
Virender Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0474
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 452
High Courts17 Nov 2010
Bhupinder Singh Bedi and Others Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0471
Electricity (Supply) Act, 1948 — Section 79
High Courts17 Nov 2010Allowed
Partap Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0470
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 10, 3(1)(10)
High Courts17 Nov 2010Dismissed
Sandeep Kumar @ Babbu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0432
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts17 Nov 2010
Jaswinder Singh @ Jaspreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0427
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 Nov 2010Dismissed
Gurpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0413
Penal Code, 1860 (IPC) — Section 411
High Courts17 Nov 2010
Daljeet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0410
High Courts17 Nov 2010
Rajiv Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0409
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Nov 2010Dismissed
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 217 : (2011) 1 RCR(Criminal) 217
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Nov 2010Dismissed
Gurdev Kaur alias Rani Vs Dr. Sanjiv Garg and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0395
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1), Order 20 Rule 12(2)
High Courts17 Nov 2010Allowed
Jaspreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0394
Criminal Procedure Code, 1973 (CrPC) — Section 438Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A
High Courts17 Nov 2010Dismissed
Surinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0393
Penal Code, 1860 (IPC) — Section 489C
High Courts17 Nov 2010
Amardeep Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0391
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 341
High Courts17 Nov 2010Dismissed
Narinder Dev Batta Vs Sanjay Kumar Goyal
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0383
High Courts17 Nov 2010Dismissed
Chanan Singh Vs Nazar Singh and Another
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0382
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts17 Nov 2010
Amit Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 11 P&H CK 0380
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471