COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 3 of 243

High Courts24 Dec 2010

Dharam Raj @ Dhamaja Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0110

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 4

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High Courts24 Dec 2010Dismissed

Jyoti Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 778

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7

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High Courts24 Dec 2010Allowed

Satish Kumar Vs Smt. Suman

Punjab And Haryana At Chandigarh · (2011) 3 CivCC 519 : (2011) 162 PLR 314

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High Courts24 Dec 2010Dismissed

Anterpreet Kaur Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 318

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High Courts24 Dec 2010Allowed

Kashmir Singh Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 56

Punjab Land Revenue Act, 1887 — Section 34, 35, 37Registration Act, 1908 — Section 21(2)

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High Courts24 Dec 2010Allowed

Sandeep Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(8)Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts24 Dec 2010Dismissed

Jai Parkash Vs Haryana Roadways and others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0030

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High Courts23 Dec 2010

Smt. Geeta Devi and Others Vs Darshan Singh and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0593

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High Courts23 Dec 2010Allowed

Punjab State Handlooms and Textiles Development Corporation Vs Sushil Kumar Jain and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0592

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High Courts23 Dec 2010Dismissed

Mukesh Kumar Vadehra Vs Surinder Kumar

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0590

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts23 Dec 2010Dismissed

Rajbir Singh Vs Ram Prasad

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0589

Constitution of India, 1950 — Article 227

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High Courts23 Dec 2010

Vishav Adhyatmik Sangh Group House Building Cooperative Society Limited Vs Haryana State and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0582

Land Acquisition Act, 1894 — Section 4

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High Courts23 Dec 2010Allowed

Chhinder Pal Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0580

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420

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High Courts23 Dec 2010Dismissed

Yash Pal Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0579

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 34, 408, 420, 506

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High Courts23 Dec 2010

Balraj Singh Vs State of Punjab and Ors

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0577

Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326

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High Courts23 Dec 2010Allowed

Dhanmeet Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0521

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 34

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High Courts23 Dec 2010

Jyoti and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0520

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts23 Dec 2010

Bijender Singh Vs Land Acquisition Collector and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0519

Land Acquisition Act, 1894 — Section 4, 6

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High Courts23 Dec 2010Dismissed

Akhatri Begum and others Vs Vinod Kumar and others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0510

Workmens Compensation Act, 1923 — Section 149(2), 30, 4

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High Courts23 Dec 2010

Mankashar Dass and Others Vs R.S. Mann, IAS and Others

Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0499

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