High Courts09 Jan 1990
Brij Mohan alias Vijay Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 301
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 54 of 54
High Courts09 Jan 1990Allowed
Dalbir Singh Vs Smt. Krishna and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 311 : (1990) ACJ 800 : (1990) 68 CompCas 489 : (1990) 97 PLR 441
High Courts09 Jan 1990Dismissed
International Auto Trading Company Vs Hindustan Machine Tools Limited and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 381
Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 1990Dismissed
Harinderpal Singh and Another Vs Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 309
Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 1990
Bhagwan Das (Died) Vs Financial Commissioner Revenue, Government of Haryana and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 122
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.26
High Courts08 Jan 1990Allowed
Krishan Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1990) 97 PLR 537 : (1990) 1 RCR(Criminal) 476
Criminal Procedure Code, 1973 (CrPC) — Section 401Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts08 Jan 1990
Manjeet Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 88
High Courts08 Jan 1990
Maha Ram and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 445 : (1991) 1 CurLJ 2 : (1990) 1 RCR(Criminal) 460