COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1990

1,068 judgments · page 53 of 54

High Courts15 Jan 1990Allowed

Gurvinder Singh Vs Murti and Others

Punjab And Haryana At Chandigarh · (1990) CivCC 428 : (1990) 1 CivCC 428 : (1991) CriLJ 2353 : (1990) 1 DMC 559 : (1990) 2 ILR (P&H) 344 : (1990) 3 RCR(Criminal) 299 : (1990) 1 RCR(Criminal) 454

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 421

High Courts14 Jan 1990Dismissed

Shri Om Parkash Goyal, Advocate Vs Shri Ram Krishan Chhokar, Advocate

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 76 : (1991) 99 PLR 410 : (1991) 1 RCR(Rent) 604

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

High Courts12 Jan 1990Dismissed

Om Prakash Jain Vs Lakhpat Rai and Others

Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0084

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2

High Courts12 Jan 1990

Justice S.S. Sandhawalia (Retd.) Vs Union of India and others

Punjab And Haryana At Chandigarh · AIR 1990 P&H 198 : (1991) 1 ILR (P&H) 194 : (1990) 97 PLR 580

All India Services (Leave) Rules, 1955 — Rule 20Constitution of India, 1950 — Article 221, 221(2), 222, 226High Court Judges (Conditions of Service) Rules, 1956 — Rule 2

High Courts12 Jan 1990

Naib Singh Vs State of Punjab .

Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 69

High Courts12 Jan 1990

Kartar Singh Vs State of Haryana and ors.

Punjab And Haryana At Chandigarh · (1991) 1 AICLR 225 : (1990) 1 RCR(Criminal) 539

High Courts11 Jan 1990

Smt. Vijay Rani Vs Sh. Nasib Chand Sharma

Punjab And Haryana At Chandigarh · (1990) 97 PLR 561

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115

High Courts11 Jan 1990

Bhajan Dass Vs Hari Dass and anr.

Punjab And Haryana At Chandigarh · (1990) 1 AICLR 502 : (1990) 1 CurLJ 491 : (1990) 1 RCR(Criminal) 483

High Courts11 Jan 1990

Gurcharan Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1990) 1 AICLR 609 : (1990) 3 RCR(Criminal) 123

High Courts11 Jan 1990Allowed

Anokh Singh and Others Vs Paramjit Kaur

Punjab And Haryana At Chandigarh · (1990) 1 DMC 545 : (1990) 1 RCR(Criminal) 497

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 406, 420, 498A

High Courts11 Jan 1990

Ujagar Singh and Others Vs Gram Panchayat Naggal

Punjab And Haryana At Chandigarh · (1990) 98 PLR 9

Land Acquisition Act, 1894 — Section 30Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(4)

High Courts10 Jan 1990

Gurnam Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 496

High Courts10 Jan 1990

Jarnail Singh Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 507

High Courts10 Jan 1990

Rajbir Vs State of Haryana

Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 631

High Courts10 Jan 1990

Dharam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 1 AICLR 846 : (1990) 1 RCR(Criminal) 569

High Courts09 Jan 1990

Gurbachan Singh and anr. Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 1 AICLR 498 : (1990) 1 RCR(Criminal) 457

High Courts09 Jan 1990

Bawa Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 527

High Courts09 Jan 1990

Rajinder Singh Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 35 : (1990) PLJ 163 : (1990) 1 RRR 464

High Courts09 Jan 1990

Gurdial Singh@ Bhai Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1990) 1 AICLR 433 : (1990) 1 CurLJ 327 : (1990) 1 RCR(Criminal) 508

High Courts09 Jan 1990

Sewa Ram and ors. Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 296 : (1990) 1 RCR(Criminal) 495