High Courts23 Jan 1990
Pawan Kumar Vs Registering Authority (Motor Vehicles) and Another
Punjab And Haryana At Chandigarh · (1990) 1 ACC 586
Motor Vehicles Act, 1988 — Section 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 51 of 54
High Courts23 Jan 1990
Pipal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 697
High Courts23 Jan 1990
Kewal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 716
High Courts22 Jan 1990Allowed
Amrit Banaspati Co. Ltd. and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) ECR 436 : (1990) 50 ELT 64 : (1990) 98 PLR 101
Central Excise Rules, 1944 — Rule 57KConstitution of India, 1950 — Article 226
High Courts22 Jan 1990
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 707 : (1990) 1 RCR(Criminal) 672
High Courts22 Jan 1990
Saudagar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 680
High Courts22 Jan 1990
Tejinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 601
High Courts22 Jan 1990
Miss Sumedha Kalia and other Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 239 : (1991) 2 ILR (P&H) 498
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2
High Courts22 Jan 1990
Smt. Brij Lata Vs Radhe Lal
Punjab And Haryana At Chandigarh · (1990) 98 PLR 155
Hindu Marriage Act, 1955 — Section 13(1A)
High Courts22 Jan 1990Dismissed
Jaswant Singh Vs Ajmer Kaur
Punjab And Haryana At Chandigarh · (1990) CivCC 736 : (1990) 2 DMC 70 : (1990) 1 RCR(Criminal) 713
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jan 1990Dismissed
M/s Haryana Iron and Steel Rolling Mills Vs Sahdeva and Another
Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts19 Jan 1990Dismissed
Chand Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 613
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts19 Jan 1990
Puran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 383 : (1990) 2 CurLJ 107 : (1990) 1 RCR(Criminal) 481
High Courts19 Jan 1990
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 578
High Courts19 Jan 1990
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 689
High Courts19 Jan 1990
Manjit Singh and ors. Vs Karam Singh
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 482
High Courts19 Jan 1990Dismissed
Narinder Kumar Sharma Vs Chander Prabha
Punjab And Haryana At Chandigarh · (1993) 2 DMC 476
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 1990Allowed
O.P. Gauba Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 3 LLJ 661
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)
High Courts19 Jan 1990
Narinder Singh Oberoi & anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 665
High Courts19 Jan 1990
Ishwar Dayal Vs Atma Ram
Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0006