High Courts13 Feb 1990Dismissed
Om Parkash and Another Vs Dr. J.K. Mehta and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 145 : (1990) 1 RCR(Rent) 555
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 49 of 54
High Courts12 Feb 1990
Renu and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1991) CriLJ 2049 : (1990) 1 RCR(Criminal) 612
Criminal Procedure Code, 1973 (CrPC) — Section 156, 468, 472Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 109, 406, 498A
High Courts12 Feb 1990Allowed
State of Haryana and Others Vs Amar Singh Clare, Assistant Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 80
Constitution of India, 1950 — Article 16, 16(1), 16(4), 309Punjab Civil Services Rules — Rule 2.22
High Courts08 Feb 1990Dismissed
Ashok Kumar Anand Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1990) CriLJ 1386 : (1990) 1 RCR(Criminal) 605
Civil Procedure Code, 1908 (CPC) — Section 11Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3(1), 9, 9(1)Constitution of India, 1950 — Article 22(5), 32
High Courts08 Feb 1990Dismissed
Gurbax Singh Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 704 : (1990) 1 RCR(Rent) 700
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 18A(8), 2
High Courts08 Feb 1990Allowed
Bhushan Lal Sharma and Others Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1991) 62 FLR 373 : (1993) 3 LLJ 730
Industrial Disputes Act, 1947 — Section 25, 25F, 25N
High Courts07 Feb 1990Allowed
Lieutenant Ranvir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 DMC 470
Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 1990
Ranvir Singh, Lt. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 426
High Courts07 Feb 1990Dismissed
Ram Dayal Vs Uma Wanti
Punjab And Haryana At Chandigarh · (1990) 2 DMC 622
Hindu Marriage Act, 1955 — Section 13
High Courts07 Feb 1990Dismissed
Ram Dayal Vs Smt. Uma Wanti
Punjab And Haryana At Chandigarh · (1990) 98 PLR 390
Hindu Marriage Act, 1955 — Section 9
High Courts06 Feb 1990Dismissed
Saroj Handa Vs Yash Pal Handa
Punjab And Haryana At Chandigarh · (1990) 2 DMC 57
Hindu Marriage Act, 1955 — Section 13
High Courts06 Feb 1990
Mangal Singh Kapoor Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 853 : (1990) 1 RCR(Criminal) 573
High Courts06 Feb 1990Dismissed
Shri Kishan Chand and Another Vs Shri Gurjinder Singh and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 600 : (1990) 2 RCR(Rent) 97
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts06 Feb 1990Allowed
Kharak Singh Kang and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 617
High Courts05 Feb 1990
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 851 : (1990) 1 RCR(Criminal) 571
High Courts05 Feb 1990
Raghbir Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 97 : (1990) PLJ 280 : (1990) 2 RRR 520
High Courts02 Feb 1990
Gram Panchayat, Bhorakh Vs Amrik Singh and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 315 : (1990) 98 PLR 160
Punjab Gram Panchayat Act, 1952 — Section 3, 4
High Courts02 Feb 1990
Darshan Masih Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 34
High Courts02 Feb 1990
Harish Kumar Vs Sunita Rani
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 645
High Courts02 Feb 1990
Malook Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 31