High Courts16 Feb 1990
Vijay Kumar Behal Vs Poonam @ Babbi
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 573 : (1990) 2 RCR(Criminal) 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 48 of 54
High Courts16 Feb 1990
Surjit Singh Vs Kulwant Kaur .
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 619 : (1990) 1 RCR(Criminal) 691
High Courts16 Feb 1990
Sakttar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 704
High Courts16 Feb 1990
Yadhvinder Singh Vs Punjab University, Chandigarh and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 309
Constitution of India, 1950 — Article 226, 227Punjab University Calendar Regulations, 1988 — Regulation 4, 5
High Courts16 Feb 1990Dismissed
Sohan Lal Vs Atma Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 637 : (1990) 1 RCR(Rent) 463
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts16 Feb 1990Dismissed
Jarnail Singh @ Jaila Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1990) CriLJ 2310 : (1990) 97 PLR 653 : (1991) 1 RCR(Criminal) 110
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts16 Feb 1990
Gurbaksh Singh Vs Jagat Singh and Others
Punjab And Haryana At Chandigarh · (1990) 02 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts15 Feb 1990Allowed
Union of India (UOI) and Another Vs Birbal Dass and Another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 245
Administrative Tribunals Act, 1985 — Section 14, 2, 24, 24(1), 24(3)
High Courts15 Feb 1990
Dhanraj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 673 : (1990) 1 RCR(Criminal) 635
High Courts15 Feb 1990
Isher Singh Vs Simranjit Singh Mann and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 182 : (1991) 2 ILR (P&H) 434
Representation of the People Act, 1951 — Section 117, 86(1)
High Courts15 Feb 1990Dismissed
Registrar of Companies Vs New Suraj Financiers and Chit Fund Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 104 : (1990) 98 PLR 68
Companies Act, 1956 — Section 433
High Courts14 Feb 1990Dismissed
Faqir Chand Vs Firm M/s Bhag Chand Tek Chand
Punjab And Haryana At Chandigarh · (1990) 02 P&H CK 0078
High Courts14 Feb 1990Allowed
Ram Asra Vs Paras Ram Gupta and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 660
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2 , Order 22 Rule 3, Order 22 Rule 4, 115
High Courts14 Feb 1990
Ranjit Singh @ Jit Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 741
High Courts14 Feb 1990
Kailash and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 25
High Courts14 Feb 1990
Jai Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 35
High Courts14 Feb 1990
Gurmail Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 550 : (1990) 1 RCR(Criminal) 673
High Courts13 Feb 1990
Manohar Lal Sehgal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 822 : (1990) 1 RCR(Criminal) 676
High Courts13 Feb 1990
Nirmal Singh Dhillon Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 468
High Courts13 Feb 1990Dismissed
Abhay Singh Mankotia Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 635
Constitution of India, 1950 — Article 226