High Courts06 Mar 1990
Sohan Singh Vs Gurdas Chand and anr.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 140 : (1990) 2 LJR 31 : (1990) PLJ 208 : (1991) 1 RRR 240
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 46 of 54
High Courts05 Mar 1990
Parkash Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 738 : (1990) 3 RCR(Criminal) 1
High Courts05 Mar 1990
Ram Chand and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 870 : (1990) 3 RCR(Criminal) 79
High Courts02 Mar 1990
Saroj Lata Jain Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (1990) PLJ 292 : (1990) 2 RRR 563
High Courts01 Mar 1990Dismissed
Sardara Singh and Others Vs Atma Singh and Another
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0092
High Courts01 Mar 1990
Gajjan Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 615
High Courts01 Mar 1990
Bal Krishan Malhotra and Another Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 1078 : (1990) 98 PLR 30
Motor Vehicles Act, 1939 — Section 110A
High Courts28 Feb 1990
Rakesh Kumar Arora Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 688 : (1990) 3 RCR(Criminal) 26
High Courts28 Feb 1990
State of Punjab Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 686 : (1990) 1 RCR(Criminal) 580
High Courts28 Feb 1990Dismissed
Harnam Chand and Others Vs The Management, Punjab University Printing Press
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 85
Industrial Disputes Act, 1947 — Section 10, 33C, 33C(2)
High Courts28 Feb 1990Allowed
The State of Punjab and Another Vs Dharni New Zimidari Khad Store
Punjab And Haryana At Chandigarh · (1990) 97 PLR 696 : (1990) 3 RCR(Criminal) 328
Civil Procedure Code, 1908 (CPC) — Section 115Insecticides Act, 1968 — Section 14, 15
High Courts28 Feb 1990
State of Punjab Vs Jaswant Theatre and Another
Punjab And Haryana At Chandigarh · (1990) 186 ITR 655 : (1990) 97 PLR 685
Punjab Municipal Act, 1911 — Section 62
High Courts28 Feb 1990
Gurwinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) CriLJ 1588 : (1990) 1 RCR(Criminal) 746
Constitution of India, 1950 — Article 22(5)Explosive Substances Act, 1908 — Section 4, 5National Security Act, 1980 — Section 3, 3(2), 3(3), 5A
High Courts28 Feb 1990Allowed
Gurpartap Singh Vs Smt. Satwant Kaur and Another
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 382
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2), 354, 482
High Courts27 Feb 1990
Amir Chand Vs Chuni Lal and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 345 : (1990) 97 PLR 610
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 144Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 4
High Courts27 Feb 1990
Gurdial Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 317 : (1990) 97 PLR 675
Constitution of India, 1950 — Article 226, 227
High Courts27 Feb 1990
Subhash Chander Gulati Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 950 : (1990) 3 RCR(Criminal) 355
High Courts27 Feb 1990
V.P. Theatre Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 185 ITR 429
Punjab Municipal Act, 1911 — Section 242
High Courts27 Feb 1990Allowed
Sohan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) CriLJ 2678
Arms Act, 1959 — Section 24National Security Act, 1980 — Section 3(2), 3(3)Penal Code, 1860 (IPC) — Section 392
High Courts27 Feb 1990Dismissed
Chuni Lal Vs Amir Chand
Punjab And Haryana At Chandigarh · (1990) 02 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 39 Rule 1