High Courts14 Dec 1990
Smt. Prem Vati Bhandari Vs Ved Parkash (Decd. by legal representatives)
Punjab And Haryana At Chandigarh · (1991) 191 ITR 47 : (1991) 99 PLR 490
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(1), 3(2), 3(3), 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 3 of 54
High Courts14 Dec 1990
Gunwant Raj Vs Madhu Sharma
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 607
High Courts14 Dec 1990Dismissed
Dr. Vinod Kumar Goyal and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1990) CriLJ 2333 : (1992) 2 ILR (P&H) 159
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 120B, 323, 384, 405
High Courts12 Dec 1990Allowed
Punjab Kesri Printing Press Vs Rattan Singh and Others
Punjab And Haryana At Chandigarh · (1992) 1 LLJ 759 : (1991) 99 PLR 350
Industrial Disputes Act, 1947 — Section 18(1), 2Punjab Industrial Disputes Rules, 1958 — Rule 58
High Courts11 Dec 1990Dismissed
Devinder Singh and Others Vs The state of Punjab and Another
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 415
Constitution of India, 1950 — Article 14, 16
High Courts11 Dec 1990Allowed
Nehru Yuvak Kendra Sangthan Vs Darshan Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 440
High Courts11 Dec 1990Dismissed
R.K. Khanna Vs Janak Raj Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 193 : (1991) 2 RCR(Rent) 380
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(4)
High Courts11 Dec 1990
Harcharan Singh and ors. Vs Additional Director, Consolidation of Holdings Punjab and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 91 : (1991) 1 RRR 531
High Courts11 Dec 1990
Sant Ram Vs Dharam Chand
Punjab And Haryana At Chandigarh · (1991) PLJ 322 : (1991) 2 PLR 683 : (1991) 2 RRR 421
High Courts11 Dec 1990
Balkar Singh Vs Secretary to Government Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 178 : (1991) 1 RCR(Criminal) 366
High Courts11 Dec 1990Allowed
Om Narayana and Others Vs Risaldar Ganpat Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 339
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts11 Dec 1990Allowed
Sarabjit Singh Vs Manmohan Kaur
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 4
High Courts10 Dec 1990
Baldev Raj Devgan and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 413
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts10 Dec 1990
Krishan Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 DMC 131 : (1990) 2 ILR (P&H) 241
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts10 Dec 1990
Devinder Kaur Vs Manmohan Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 130 : (1991) PLJ 539 : (1991) 2 RRR 518
High Courts10 Dec 1990Allowed
Lalit Kumar and Others Vs Sudershan Kumar
Punjab And Haryana At Chandigarh · (1991) 1 DMC 469
Criminal Procedure Code, 1973 (CrPC) — Section 300, 401Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Dec 1990
S.S. Virdi Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 238
Constitution of India, 1950 — Article 311Haryana Housing Board Act, 1971 — Section 3, 3(4), 6, 7Punjab Civil Services Rules — Rule 10.2
High Courts10 Dec 1990Dismissed
Markfed Vs Harjeet Singh and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 75
High Courts07 Dec 1990Dismissed
Food Corporation of India and Others Vs Dayal Singh
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0081
High Courts07 Dec 1990
Ramesh Gour, Press Correspondent, Nav Bharat Times and Others Vs Chiranji Lal Sharma
Punjab And Haryana At Chandigarh · (1991) 99 PLR 353 : (1991) 1 RCR(Criminal) 650
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500Press and Registration of Books Act, 1867 — Section 5(2)