High Courts07 Dec 1990
Harmon and Sons Vs Regional Director, E.S.I. Corporation and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 179
Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 2B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 4 of 54
High Courts07 Dec 1990
Madan Lal Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 398 : (1991) 1 RCR(Criminal) 612
High Courts07 Dec 1990Dismissed
Durlabh Singh Vs Nahar Singh and Others
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0011
High Courts06 Dec 1990Allowed
Bishan Dass Nagina Mal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 367
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Dec 1990
Shiv Dhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 164 : (1991) 1 RCR(Criminal) 372
High Courts06 Dec 1990Allowed
Punjab Chemists Association (Regd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 498
Drugs and Cosmetics Rules, 1945 — Rule 49A, 50, 50A, 59
High Courts06 Dec 1990Dismissed
Kartar Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) CriLJ 2031 : (1992) 2 ILR (P&H) 84
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 190, 190(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Dec 1990
Subhash Chander Awasthy Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 148 : (1992) 1 RCR(Criminal) 414
Penal Code, 1860 (IPC) — Section 409
High Courts05 Dec 1990Allowed
Harphul Vs Lakhpat
Punjab And Haryana At Chandigarh · (1991) 99 PLR 514 : (1991) 1 RCR(Rent) 459
Civil Procedure Code, 1908 (CPC) — Section 149Court Fees Act, 1870 — Section 4
High Courts05 Dec 1990Dismissed
Harjinder Kaur Vs Tej Kaur and Others
Punjab And Haryana At Chandigarh · (1991) 1 DMC 398
Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Dec 1990
Saraswati Gir Vs Dhanpal Singh
Punjab And Haryana At Chandigarh · AIR 1992 P&H 13 : (1992) 1 ILR (P&H) 69 : (1991) 2 RCR(Rent) 29
Transfer of Property Act, 1882 — Section 105
High Courts05 Dec 1990
Rami Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 99 : (1991) PLJ 587 : (1991) 2 RRR 437
High Courts05 Dec 1990
Ajaib Singh Vs San Singh
Punjab And Haryana At Chandigarh · (1991) PLJ 307 : (1991) 2 PLR 318 : (1991) 2 RRR 451
High Courts05 Dec 1990
Jagir Singh Vs Gurdial Kaur
Punjab And Haryana At Chandigarh · (1992) PLJ 30 : (1992) 2 RRR 92
High Courts05 Dec 1990
Hans Sethi Vs Sewa Samiti and anr.
Punjab And Haryana At Chandigarh · (1991) PLJ 77 : (1991) 2 PLR 647 : (1991) 1 RRR 575
High Courts05 Dec 1990Allowed
Punjab National Bank Vs Rajinder Kumar (Died) alias Rajinder Singh through his L.Rs
Punjab And Haryana At Chandigarh · (1991) 99 PLR 340
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts05 Dec 1990
Aggarwal Bastralya Vs Bhagwan Kunthu Nath Jain and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 426
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts05 Dec 1990
Ved Parkash Vs Premo and Others
Punjab And Haryana At Chandigarh · (1991) 1 ACC 594
Constitution of India, 1950 — Article 227
High Courts05 Dec 1990
Ram Murti Goyal Vs Smt. Basant Kaur and Others
Punjab And Haryana At Chandigarh · (1990) 12 P&H CK 0013
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14, Order 6 Rule 3, Order 6 Rule 4, Order 6 Rule 5
High Courts04 Dec 1990Dismissed
Uco Bank and Another Vs Sukhwant Singh
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 16
Evidence Act, 1872 — Section 124