COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1990

1,068 judgments · page 5 of 54

High Courts03 Dec 1990

Balwant Rai Kaushal Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 365

Haryana General Sales Tax Act, 1973 — Section 26, 26(1), 26(2), 26(3), 46Haryana General Sales Tax Rules, 1975 — Rule 29(4), 39A, 39A(1)

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High Courts30 Nov 1990Dismissed

Jagtar Singh and Others Vs The State Transport Authority, U.T. and Another

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 13

Central Motor Vehicles Rules, 1989 — Rule 88Constitution of India, 1950 — Article 14, 19Motor Vehicles (National Permits) Rules, 1975 — Rule 6

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High Courts30 Nov 1990Dismissed

Tilak Raj Vs Shrimati Kailash Wati and Another

Punjab And Haryana At Chandigarh · (1991) 99 PLR 313 : (1991) 99 PLR 312

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts30 Nov 1990

Sarup Singh Vs Union of India and ors.

Punjab And Haryana At Chandigarh · (1992) 1 AICLR 83 : (1992) 1 RCR(Criminal) 32

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High Courts30 Nov 1990

Gram Panchayat of Village Kharak Gaggar Vs Jugti

Punjab And Haryana At Chandigarh · (1991) PLJ 281 : (1991) 2 RRR 389

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High Courts30 Nov 1990

Ludhiana Guru Nanak Cooperative House Building Society Ltd. (Regd.) Ludhiana Vs Makhan Singh and anr.

Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 98 : (1991) PLJ 69 : (1991) 2 PLR 600 : (1993) 1 RRR 136 : (1991) 1 RRR 507

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High Courts30 Nov 1990Allowed

The Punjab National Bank Vs Sita Ram and Others

Punjab And Haryana At Chandigarh · (1991) CivCC 195 : (1991) 99 PLR 12

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(6)

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High Courts30 Nov 1990Dismissed

Suresh Raj and Others Vs Smt. Ganga Devi and Others

Punjab And Haryana At Chandigarh · (1991) CivCC 393 : (1991) 99 PLR 447

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), Order 22 Rule 4(5), 115

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High Courts30 Nov 1990

Ludhiana Guru Nanak Co-operative House Building Society Ltd. Ludhiana Vs Makhan Singh

Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 98 : (1991) PLJ 69 : (1991) 2 PLR 600 : (1993) 1 RRR 136 : (1991) 1 RRR 507

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High Courts30 Nov 1990Allowed

Pirthi Chand (Deceased) and Others Vs Lal Balwant Rai Moga

Punjab And Haryana At Chandigarh · (1991) 99 PLR 520

Partnership Act, 1932 — Section 45, 72

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High Courts30 Nov 1990

Sh. Surinder Mohan and Another Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (1992) 1 ACC 192

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts30 Nov 1990Allowed

Sh. Surinder Mohan and Others Vs Punjab State and Others

Punjab And Haryana At Chandigarh · (1992) ACJ 189 : (1991) 99 PLR 643

Motor Vehicles Act, 1939 — Section 110A

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High Courts29 Nov 1990

State of Punjab Vs Kishan Lal

Punjab And Haryana At Chandigarh · (1993) PLJ 154 : (1991) 2 PLR 203 : (1993) 2 RRR 397

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High Courts29 Nov 1990Allowed

Chander Parkash Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 468

Land Acquisition Act, 1894 — Section 23

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High Courts28 Nov 1990

Maharshi Dayanand University Vs Parveen Kumar and Others

Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 284

Indian Medical Council Act, 1956 — Section 20, 33

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High Courts28 Nov 1990Allowed

Indo Graphic Art Machinery Company (P) Ltd. Vs Presiding Officer, Labour Court-II and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 17

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(4), 15

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High Courts28 Nov 1990Allowed

Ratan Kumar Modi and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1991) 99 PLR 265 : (1991) 1 RCR(Criminal) 586

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420

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High Courts27 Nov 1990Dismissed

Gian Singh and Others Vs Senior Regional Manager, Food Corporation of India, Punjab Region and Others

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 54 : (1991) 99 PLR 1

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 2(1), 23, 24

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High Courts27 Nov 1990

Jagdish Lal Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 174

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High Courts27 Nov 1990

Gurmukh Singh alias Gomi Vs State of Punjab

Punjab And Haryana At Chandigarh · (1991) 1 AICLR 170 : (1991) 1 CurLJ 342 : (1991) 1 RCR(Criminal) 328

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