High Courts21 Nov 1990
Nirmal Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1992) 2 LJR 728 : (1992) PLJ 286 : (1992) 2 RRR 419
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 7 of 54
High Courts20 Nov 1990
Surjit Kaur Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 144 : (1992) 1 RCR(Criminal) 407
Limitation Act, 1963 — Article 58 , 59
High Courts20 Nov 1990Allowed
Panna Lal (Deceased) and Others Vs Banarsi Dass
Punjab And Haryana At Chandigarh · (1991) 99 PLR 434
Transfer of Property Act, 1882 — Section 106
High Courts20 Nov 1990
Harpreet Kaur Vs Parminder Singh
Punjab And Haryana At Chandigarh · (1992) 2 DMC 363
Hindu Marriage Act, 1955 — Section 24, 9
High Courts20 Nov 1990
Ved Parkash Datta Vs Punjab State
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 498 : (1991) ISJ 439 : (1992) 2 LJR 47 : (1991) PLJ 329 : (1991) 2 PLR 17 : (1991) 2 RRR 408
High Courts20 Nov 1990
Sukhwinder Singh and Co. Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1991) ISJ 339 : (1991) PLJ 65 : (1991) 1 RRR 514
High Courts20 Nov 1990
Dharam Pal and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1991) PLJ 213 : (1991) 2 RRR 233
High Courts19 Nov 1990Dismissed
Murti Devi Vs Hem Raj
Punjab And Haryana At Chandigarh · (1992) 2 DMC 359
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts19 Nov 1990
Duli Chand Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 102 : (1991) PLJ 474 : (1991) 2 RRR 400
High Courts19 Nov 1990
Jagdev Singh Vs The Registrar, Co-operative Societies, Haryana and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 149 : (1991) 1 ILR (P&H) 284 : (1991) 99 PLR 237
Constitution of India, 1950 — Article 19(1), 372, 372(1), 395General Clauses Act, 1897 — Section 16, 21Punjab General Clauses Act, 1898 — Section 14
High Courts19 Nov 1990
Gulshan Rai Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 145 : (1991) 2 RRR 80
High Courts19 Nov 1990Dismissed
Dev Karan Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1991) 99 PLR 206
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13, 115
High Courts16 Nov 1990Allowed
Naunehal Singh and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 433
Land Acquisition Act, 1894 — Section 18, 4, 6, 7, 8Post Office Act, 1898 — Section 28, 29
High Courts16 Nov 1990
Babu Singh Vs Moti Ram
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 465 : (1991) 1 RCR(Criminal) 144
High Courts16 Nov 1990
Ram Dai Vs Subha Chand
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 320
High Courts16 Nov 1990
Punjab University, Chandigarh and another Vs Ashwinder Kaur
Punjab And Haryana At Chandigarh · AIR 1991 P&H 166 : (1991) 2 ILR (P&H) 150
Constitution of India, 1950 — Article 14, 226
High Courts16 Nov 1990Dismissed
Megh Nath Vs Sarla Devi and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 139 : (1991) 99 PLR 439
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115
High Courts16 Nov 1990Dismissed
The Manager, Hindu Higher Secondary School Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 378
Constitution of India, 1950 — Article 12, 226Haryana Aided Schools (Security of Service) Rules, 1974 — Rule 82
High Courts16 Nov 1990
Moti Singh and another Vs Dr. Devinder Singh
Punjab And Haryana At Chandigarh · AIR 1991 P&H 197 : (1992) 1 ILR (P&H) 141 : (1991) 99 PLR 186 : (1991) 1 RCR(Rent) 543
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14(4)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(4), 15
High Courts15 Nov 1990Allowed
Parminder Singh Vs Surinderjit Singh and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 184
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13